High Courts29 Nov 2013Dismissed
Veerabadrappa Vs Swetha and Others
Karnataka High Court · (2013) 11 KAR CK 0290
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 782 of 2,398
High Courts29 Nov 2013Dismissed
K.A. Hameed Vs Jabbar Baig
Karnataka High Court · (2014) 2 AKR 426 : (2014) 2 KCCR 1095
High Courts29 Nov 2013Allowed
Hiren Negandhi Vs NGEF Limited (in liquidation)
Karnataka High Court · (2013) 11 KAR CK 0249
Companies (Court) Rules, 1959 — Rule 9
High Courts29 Nov 2013Allowed
Union of India, The Central Board of Direct Taxes Department of Revenue, The Chief Commissioner of Income Tax and The Secretary Department of Personnel and Training Vs Sri Lakshminarayana M. and Others
Karnataka High Court · (2013) 11 KAR CK 0238
High Courts29 Nov 2013Dismissed
Si Chennappa Ghaleppa Koti Vs The Deputy Director of Public Instructions and Others
Karnataka High Court · (2013) 11 KAR CK 0237
High Courts29 Nov 2013Allowed
Smt. Prabhavathi Vs Lakshmeesha M.C.
Karnataka High Court · (2013) 11 KAR CK 0236
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)
High Courts29 Nov 2013Partly Allowed
Basavaraj Vs Bhimappa and The New India Assurance Company Ltd.
Karnataka High Court · (2013) 11 KAR CK 0235
High Courts29 Nov 2013Allowed
Sri. Vithal, Sri. Halappa and Sri. Malakari Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0234
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts29 Nov 2013Allowed
The Branch Manager, United India Insurance Company Limited Vs Ajay Kumar Sinha, Smt. Reeta Prasad and The Managing Director, KSRTC
Karnataka High Court · (2013) 11 KAR CK 0231
High Courts29 Nov 2013Partly Allowed
Smt. Manjula Vs Sri. S.M. Subramanian and Others
Karnataka High Court · (2014) 3 ACC 288 : (2014) 2 AKR 395 : (2014) 1 AnWR 291
Motor Vehicles Act, 1988 — Section 166
High Courts29 Nov 2013Partly Allowed
Master Akshaya Vs K.B. Ishwara and The Branch Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0191
High Courts29 Nov 2013Allowed
Smt. Usharani Vs State of Karnatakaby Anekal Police and K. Munivenkatappa
Karnataka High Court · (2013) 11 KAR CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Karnataka Land Revenue Act, 1964 — Section 192(A)Penal Code, 1860 (IPC) — Section 217
High Courts29 Nov 2013
Roopesha B. Vs A. Sumangala and H.G. Veerappa
Karnataka High Court · (2013) 11 KAR CK 0180
High Courts29 Nov 2013Partly Allowed
Smt. Mehboob Bee and Others Vs The Managing Director, K.S.R.T.C. and Shambanna @ Shambu Guddappa Kadal
Karnataka High Court · (2013) 11 KAR CK 0177
High Courts29 Nov 2013Partly Allowed
Shri. Bhimasheppa Timmanna Gani Vs Shri Sadashiv Venkappa Hosakoti and The Divisional Manager United India Insurance Company Ltd.
Karnataka High Court · (2013) 11 KAR CK 0129
High Courts29 Nov 2013Allowed
H. Ravindra Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0128
Bangalore Development Authority Act, 1976 — Section 19
High Courts29 Nov 2013Partly Allowed
Sripal Vs Mahaveer M. Patil and United India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0127
High Courts29 Nov 2013Partly Allowed
Malli @ Mallikarjuna Vs The Divisional Controller, NEKRTC
Karnataka High Court · (2013) 11 KAR CK 0126
High Courts29 Nov 2013Dismissed
M/s. Nandhi Minerals Vs State of Karnataka, Union of India and M/s. S.K. Sarawagi and Co. Pvt. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0125
Constitution of India, 1950 — Article 226Mines and Mineral (Development and Regulation) Act, 1957 — Section 11(5), 5(1)