High Courts02 Dec 2013Allowed
Sri S.R. Abhishek Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0279
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 114, 120B, 143, 147, 148
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 781 of 2,398
High Courts02 Dec 2013Disposed Off
Dr. Rakesh A.V. Vs The Union of India and Dr. Jitender Chaturvedi
Karnataka High Court · (2013) 12 KAR CK 0278
High Courts02 Dec 2013Dismissed
Patel Basavaraju Vs Sudesha
Karnataka High Court · (2013) 12 KAR CK 0276
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts02 Dec 2013Dismissed
State of Karnataka Vs Jagatsingh
Karnataka High Court · (2013) 12 KAR CK 0227
Arms Act, 1959 — Section 25(a), 27Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts02 Dec 2013Allowed
Smt. Shantha Kumari Vs Sri. V.N. Satyanarayana
Karnataka High Court · (2013) 12 KAR CK 0226
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17
High Courts02 Dec 2013Disposed Off
Sri A. Maria Leo and Baby Maria Astrid Vs The P. Chief Manager, LIC of India, Smt. Lizzy Matilda and Sri D. Dorai Rajan
Karnataka High Court · (2013) 12 KAR CK 0225
Constitution of India, 1950 — Article 226Life Insurance Act, 1938 — Section 39
High Courts02 Dec 2013Partly Allowed
Neelesh G. Vs The Principal, St. Joseph''s College of Commerce and The Bangalore University
Karnataka High Court · (2013) 12 KAR CK 0224
High Courts02 Dec 2013
Manipal University Vs Union of India and The University Grants Commission
Karnataka High Court · (2014) 1 AKR 769 : (2014) 1 KCCR 201
Dentists Act, 1948 — Section 3(d)University Grants Commission Act, 1956 — Section 23, 24, 3
High Courts02 Dec 2013Allowed
Bharatraj Vs Ashok and Others
Karnataka High Court · (2013) 12 KAR CK 0222
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts02 Dec 2013Dismissed
Ramanagouda Vs The State
Karnataka High Court · (2013) 12 KAR CK 0221
Narcotics Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)
High Courts02 Dec 2013
The Divisional Manager Oriental Insurance Co. Ltd. Vs Sanjeev Kumar and Savitri Sanjeeva Kumar Vs The Divisional Manager, Oriental Insurance Co. Ltd. and Savitri
Karnataka High Court · (2013) 12 KAR CK 0134
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Employees Compensation Act, 1923 — Section 4(c)(ii), 4A(3)
High Courts02 Dec 2013Partly Allowed
North West Karnataka Road Transport Corporation and The Divisional Controller NWKRTC Vs Gurubasappa
Karnataka High Court · (2013) 12 KAR CK 0133
Industrial Disputes Act, 1947 — Section 10(4A)Penal Code, 1860 (IPC) — Section 307
High Courts02 Dec 2013Dismissed
North West Karnataka Road Transport Corporation Vs Irappa since deceased by his L.Rs. Smt. Manjula, B. Sunil and Vinod rep. his Mother Smt. Manjula
Karnataka High Court · (2013) 12 KAR CK 0132
Industrial Disputes Act, 1947 — Section 10(4-A)
High Courts02 Dec 2013Disposed Off
Ms. Deepa Vs Mr. Kiran R. Varnekar
Karnataka High Court · (2013) 12 KAR CK 0004
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts29 Nov 2013Dismissed
Sri. B.S. Yeddyurappa Vs Sri. Sirajin Basha
Karnataka High Court · (2014) 1 AKR 599 : (2014) CriLJ 1469
High Courts29 Nov 2013Allowed
The National Insurance Company Limited Vs The Motor Accidents Claims Tribunal
Karnataka High Court · (2013) 11 KAR CK 0299
High Courts29 Nov 2013
Smt. Vijayalakshmi. G.U. Vs Siddesh S. Hombaradi
Karnataka High Court · (2014) 2 AKR 408
Hindu Marriage Act, 1956 — Section 13(1)(ia)Penal Code, 1860 (IPC) — Section 34, 506
High Courts29 Nov 2013Partly Allowed
Munavar Pasha and Smt. Shabana Banu Vs Divisional Controller, Owner-cum-Internal Insurance Fund of the KSRTC
Karnataka High Court · (2013) 11 KAR CK 0297
High Courts29 Nov 2013Allowed
Nandakumar Naidu Vs His Holiness Sri Rudramukhi Devaru and State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0296
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 408, 419, 420, 477
High Courts29 Nov 2013Dismissed
Sri. C.E. Kuberaiah Vs Sri. Thimmegowda
Karnataka High Court · (2013) 11 KAR CK 0291