High Courts28 Nov 2013Dismissed
Union of India and Others Vs Sri S.B. Sankadavar
Karnataka High Court · (2013) 11 KAR CK 0262
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 785 of 2,398
High Courts28 Nov 2013Dismissed
Khaja Sab Vs Syed Sab, Mastan Sab and Abdul Waheed Sab
Karnataka High Court · (2013) 11 KAR CK 0260
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 27, 96
High Courts28 Nov 2013Partly Allowed
Kum. Anjana P. Vs The New India Assurance Co. Ltd. and B.N. Jeevan
Karnataka High Court · (2013) 11 KAR CK 0259
High Courts28 Nov 2013Partly Allowed
Miss. Nandutai Vs Sri. Rajesh Shivanagouda Patil and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0258
High Courts28 Nov 2013Partly Allowed
Shri. Ramesh Yallappa Sambrekar Vs Shri Nagesh Tippanna Kondaskopp and The Divisional Manager United India Insurance Company Ltd.
Karnataka High Court · (2013) 11 KAR CK 0257
High Courts28 Nov 2013Partly Allowed
Shri Ashok Dundappa Bhoj Vs Shri Arjun Bhimappa Sanamani and The Divisional Manager National Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0256
High Courts28 Nov 2013Partly Allowed
Babu Vs V.V. Somayajulu and The Manager, The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0247
High Courts28 Nov 2013Dismissed
Smt. R. Prabavathi Vs The State of Karnataka Department of Revenue (Registration and Stamps)
Karnataka High Court · (2013) 11 KAR CK 0233
High Courts28 Nov 2013Disposed Off
Beeregowda Vs Pushpavathi M.
Karnataka High Court · (2013) 11 KAR CK 0232
Hindu Marriage Act, 1955 — Section 13(1)(a), 24
High Courts28 Nov 2013
Sri K. Narasimhamurthy, Smt. Lalitha and Smt. Veena Vs State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0229
Karnataka Industrial Area Development Act, 1966 — Section 28(1), 28(3), 28(6)
High Courts28 Nov 2013Dismissed
K.B. Shivarudrappa Gowda Vs K. Veerappa Gowda and Secretary, Gram Panchayat
Karnataka High Court · (2013) 11 KAR CK 0228
High Courts28 Nov 2013Partly Allowed
Sri. Sriramappa and Smt. Gangamma Vs The Managing Director, Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 11 KAR CK 0226
Motor Vehicles Act, 1988 — Section 166
High Courts28 Nov 2013Partly Allowed
M/s. Bench Mark Builders Ltd. Vs M/s. The Karnataka Exhibition Authority
Karnataka High Court · (2013) 11 KAR CK 0211
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Nov 2013Dismissed
M. Subba Reddy Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 133(B)
High Courts28 Nov 2013Allowed
Ramachandrachari Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0178
Penal Code, 1860 (IPC) — Section 345Protection of Children From Sexual Offences Act, 2012 — Section 10, 12, 8
High Courts28 Nov 2013Allowed
M/s. Vaishnav Constructions Vs Mr. Abdul Hameed Verkumb, Mrs. Naseema Abdul Hameed, Mrs. Safeenath Sajida Beevi and Mr. Harshavardana H.N., Chief Architect
Karnataka High Court · (2013) 11 KAR CK 0143
Arbitration and Conciliation Act, 1996 — Section 11(6), 9
High Courts28 Nov 2013Partly Allowed
Sharanabasappa Shanmukhappa Itagi and Smt. Sharanavva Vs Yallappa Parasappa Itagi and New India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0136
Motor Vehicles Act, 1988 — Section 163A
High Courts28 Nov 2013Partly Allowed
Smt. Savitramma Vs H. Vijay, Hanumanthappa and The Manager, New India Assurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0135
High Courts28 Nov 2013Dismissed
The Union of India Vs Sri. B.S. Bopaiah
Karnataka High Court · (2014) 1 AKR 587 : (2014) 1 KCCR 256
Constitution of India, 1950 — Article 14
High Courts28 Nov 2013Partly Allowed
Anwar Khan Vs The State of Karnataka Sub Inspector of Police
Karnataka High Court · (2013) 11 KAR CK 0133
Electricity Act, 1910 — Section 39, 44