High Courts12 Feb 2014Partly Allowed
Smt. Shivamma and Others Vs The Royal Sundaram Alliance Insurance Co. Ltd. and C.H. Manjunathaswamy
Karnataka High Court · (2014) 02 KAR CK 0294
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 730 of 2,398
High Courts12 Feb 2014Disposed Off
T. Mohammed Zahid Vs Dr. Sofia Zakria, The National Insurance Co. Ltd., Mr. Faizal and The United India Insurance Co. Ltd.
Karnataka High Court · (2014) 02 KAR CK 0293
High Courts12 Feb 2014Partly Allowed
Smt. Anusuyamma Vs M/s. The New India Assurance Co. Ltd. and D. Rangaiah
Karnataka High Court · (2014) 02 KAR CK 0292
High Courts12 Feb 2014Dismissed
Bellegowda Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0254
Criminal Procedure Code, 1973 (CrPC) - Section 397 401Penal Code, 1860 (IPC) - Section 323 324 326 34
High Courts12 Feb 2014Allowed
Smt. V. Santhi Vs Sri. G. Venkatesh, Sri. G. Palani and Sri. G. Eshwaran
Karnataka High Court · (2014) 02 KAR CK 0253
Criminal Procedure Code, 1973 (CrPC) - Section 397 401 91Protection of Women From Domestic Violence Act, 2005 - Section 29
High Courts12 Feb 2014Partly Allowed
The Karnataka State Co-op Marketing Federation Ltd. Vs The Additional Registrar of Co-op Societies (C and M) and Sri. J.M. Veerabhadregowda
Karnataka High Court · (2014) 02 KAR CK 0252
Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts12 Feb 2014Dismissed
Chandrakanth Gaikwad Vs The Management of MSK Mills
Karnataka High Court · (2014) 4 KarLJ 687
High Courts12 Feb 2014Dismissed
M/s. Comforts Tower Condominium Vs The District Registrar and Dy. Commissioner for Stamps and The Comforts Tower Owners Association
Karnataka High Court · (2014) 2 AKR 179 : (2014) 3 KarLJ 262 : (2014) 2 KCCR 1560
Apartment Ownership Act, 1972 - Section 13 16(2)(f)(j) 6(3)(5) 8Karnataka Societies Registration Act, 1960 - Section 3
High Courts12 Feb 2014Partly Allowed
Sri. Doddesha Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0246
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 34 377(3) 392 397
High Courts12 Feb 2014Dismissed
State of Karnataka Vs G. Venkatesh
Karnataka High Court · (2014) 02 KAR CK 0245
Penal Code, 1860 (IPC) - Section 498A 504 506
High Courts12 Feb 2014Allowed
Sha Maganlal Sakichandji Since deceased rep. by L.R. Mohith Kumar Vs Prakash Palankar
Karnataka High Court · (2014) 02 KAR CK 0243
Negotiable Instruments Act, 1881 (NI) - Section 138 145 145(1)
High Courts12 Feb 2014Allowed
State Vs Vijaykumar @ Shadakshari, Channabasappa and Parvathamma
Karnataka High Court · (2014) 02 KAR CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3 4 6Penal Code, 1860 (IPC) - Section 306 34 498-A
High Courts12 Feb 2014Dismissed
Girija Vs The Principal/Manager Sri. Adichunchanagiri Medical Science and Another
Karnataka High Court · (2014) 2 AKR 170
High Courts12 Feb 2014Dismissed
Govinda Vs C.M. Hemanth and Others
Karnataka High Court · (2014) 2 AKR 171
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 5A
High Courts12 Feb 2014Dismissed
Nanjegowda and Others Vs C.M. Rangegowda and Others
Karnataka High Court · (2014) 2 AKR 118 : (2014) 2 KCCR 1585
Constitution of India, 1950 — Article 227
High Courts12 Feb 2014
The Commissioner of Central Excise, Bangalore-II Vs Jeans Knit (Private) Limited
Karnataka High Court · (2014) 78 KarLJ 317
Central Excises and Salt Act, 1944 — Section 35-R
High Courts12 Feb 2014Dismissed
The Assistant Executive Engineer, B.W.S.S.B. Vs Senior Labour Inspector, 1st Circle, M/s. Navodaya Service Centre and The Labour Officer and Authority
Karnataka High Court · (2014) 2 AKR 266 : (2014) 142 FLR 596 : (2014) 2 KarLJ 608 : (2014) 2 KCCR 1666
Contract Labour (Regulation and Abolition) Act, 1970 - Section 21
High Courts12 Feb 2014Dismissed
Sri P.P. Prakash and I.M. Rosy Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0184
Criminal Procedure Code, 1973 (CrPC) - Section 311 313
High Courts12 Feb 2014Dismissed
Shanmugam Pattu @ S. Pattu Vs Raichur Solvents Limited
Karnataka High Court · (2014) 02 KAR CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Feb 2014Allowed
Rizvan Begum Vs The State of Karnataka
Karnataka High Court · (2014) 2 AKR 340