Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, Order 41 Rule 5Criminal Procedure Code, 1973 (CrPC) - Section 125 151Hindu Marriage Act, 1955 - Section 13(B)

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High Courts11 Feb 2014Dismissed

N. Shivaraj Vs Srinivas

Karnataka High Court · (2014) 02 KAR CK 0259

Criminal Procedure Code, 1973 (CrPC) - Section 397(1)Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts11 Feb 2014Partly Allowed

Thimmegowda, Jayamma and Puttalaxmi Vs Siddegowda and The New India Insurance Company Ltd.

Karnataka High Court · (2014) 02 KAR CK 0255

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High Courts11 Feb 2014Allowed

Sri. Shivanna Vs Sri Ramaiah, Sri. G.M. Hanumantharayappa, The Special Land Acquisition Officer-1 and Sri. H. Nataraju

Karnataka High Court · (2014) 02 KAR CK 0250

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Constitution of India, 1950 - Article 226 227

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High Courts11 Feb 2014Disposed Off

S.R. Udayashankar Vs The Commissioner, The Executive Engineer Infrastructure Division-II, Executive Engineer PRR Division Bangalore Development Authority and Mestrappa Venkatarama Reddy

Karnataka High Court · (2014) 02 KAR CK 0244

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High Courts11 Feb 2014Dismissed

S. Armugam Vs The Bruhat Bangalore Mahanagara Palike and The Additional Commissioner (Administration), The Bruhat Bangalore Mahanagara Palike

Karnataka High Court · (2014) 3 AKR 84 : (2014) ILR 5084 : (2014) 2 KarLJ 591 : (2014) 2 KCCR 1403

Criminal Procedure Code, 1973 (CrPC) - Section 389 389(1)Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(1)(e) 13(2)

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High Courts11 Feb 2014Allowed

Sri C.P. Somashekhar Vs The State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0173

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 380

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High Courts11 Feb 2014Dismissed

Dr. Siddabasappa Vs G. Muiyappa

Karnataka High Court · (2014) 02 KAR CK 0172

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts11 Feb 2014Dismissed

Sangappa Vs The State

Karnataka High Court · (2014) 02 KAR CK 0171

Penal Code, 1860 (IPC) — Section 302, 324, 34, 504

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High Courts11 Feb 2014Allowed

Basawaraj Vs The State

Karnataka High Court · (2014) 02 KAR CK 0170

Penal Code, 1860 (IPC) — Section 376, 506

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