High Courts13 Feb 2014Disposed Off
Shivanand Vs The Secretary, Govt. of Karnataka, The Deputy Commissioner, Bijapur and The Executive Engineer, Panchayat Raj, Engineering Division
Karnataka High Court · (2014) 02 KAR CK 0059
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 729 of 2,398
High Courts13 Feb 2014Disposed Off
Mohd. Tajoddin Vs The Deputy Commissioner
Karnataka High Court · (2014) 2 KarLJ 704 : (2014) 4 KCCR 3467
High Courts13 Feb 2014Dismissed
Chaluvegowda @ Raju Vs Chandregowda @ Chaluvegowda and Gundegowda @ Sannegowda
Karnataka High Court · (2014) 02 KAR CK 0021
High Courts13 Feb 2014
Shiva Kumar Vs The Assistant Commissioner and Another
Karnataka High Court · (2014) 2 KarLJ 442 : (2014) 4 KCCR 2995
High Courts13 Feb 2014
Hussain Bi Vs The Land Tribunal and Others
Karnataka High Court · (2014) 3 AKR 106 : (2014) 2 KarLJ 519 : (2014) 4 KCCR 3238 : (2014) 3 KCCR 2725
High Courts13 Feb 2014Allowed
Sri. Althaf @ Althaf Hussain Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 439Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 304-B 34 498-A
High Courts12 Feb 2014Disposed Off
Limbu and Bichappa Vs The State, The Chief Conservator of Forest, The Deputy Conservator of Forest and The Range Forest Officer
Karnataka High Court · (2014) 02 KAR CK 0387
High Courts12 Feb 2014Partly Allowed
Dalegowda Vs P.S. Shivanna and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2014) 02 KAR CK 0382
High Courts12 Feb 2014Disposed Off
M. Srihari and M. Apparao Vs Smt. Parvatamma and The State
Karnataka High Court · (2014) 02 KAR CK 0381
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468
High Courts12 Feb 2014
Puttanniah Vs The Divisional Controller, KSRTC
Karnataka High Court · (2014) 02 KAR CK 0371
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Industrial Disputes Act, 1947 — Section 10(4-A)
High Courts12 Feb 2014Dismissed
Jairaj Vs The State
Karnataka High Court · (2014) 02 KAR CK 0370
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts12 Feb 2014Disposed Off
Sri M. Ramaswamy Vs The State of Karnataka, The Managing Director, Karnataka Power Transmission Corporation Limited (KPTCL), The Director, (Administration and Human Resource Department), Karnataka Power Transmission Corporation Limited (KPTCL) and A.C. Narayana Swamy Gowda
Karnataka High Court · (2014) 02 KAR CK 0369
High Courts12 Feb 2014Partly Allowed
Shivaji Vs Ravi and Another
Karnataka High Court · (2014) 3 ACC 132 : (2014) 2 AKR 265 : (2014) 3 KarLJ 608
High Courts12 Feb 2014Partly Allowed
Balakrishna Billava Vs Sheik Fahrid Asim and Others
Karnataka High Court · (2014) 2 AKR 211
High Courts12 Feb 2014Allowed
Miss. Lalitha Chaudhary Vs The Rajiv Gandhi University of Health Sciences and City College of Nursing
Karnataka High Court · (2014) 02 KAR CK 0300
High Courts12 Feb 2014Dismissed
Travel Agents Association of India Vs Union of India and Others
Karnataka High Court · (2014) 3 AKR 13
Aircraft Act, 1934 - Section 5 5(2)(ab) 5AConstitution of India, 1950 - Article 226 235
High Courts12 Feb 2014Disposed Off
Smt. Kamalamma and Nagreddy Vs Narayanrao and Others
Karnataka High Court · (2014) 02 KAR CK 0298
High Courts12 Feb 2014Allowed
Manjunatha @ Bethengere Manja Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0297
Arms Act, 1959 - Section 25 27Criminal Procedure Code, 1973 (CrPC) - Section 439Explosive Substances Act, 1908 - Section 3 4