High Courts14 Feb 2014Allowed
Sri. Hukrappa, Sri. Narayana, Sri. Koraga and Sri. Ithappa Vs The State of Karnataka
Karnataka High Court · (2015) 1 KarLJ 174 : (2015) 4 KCCR 3785
Penal Code, 1860 (IPC) - Section 323 324 34 341 504
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 727 of 2,398
High Courts14 Feb 2014Allowed
Rajesh, Anandrao @ Annappa and Shanth @ Kyada Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0295
Penal Code, 1860 (IPC) — Section 149, 307, 323, 498-A, 504
High Courts14 Feb 2014Allowed
Smt. Neelam Bashir and Others Vs The Secretary, Urban Development Department and Others
Karnataka High Court · (2014) 02 KAR CK 0261
Land Acquisition Act, 1894 - Section 16(2) 27 3 48(1) 7
High Courts14 Feb 2014
Yamanappa Vs State of Karnataka and Others
Karnataka High Court · (2014) 3 KarLJ 159 : (2014) 4 KCCR 3753
High Courts14 Feb 2014Dismissed
The Regional Provident Fund Commissioner Employees'' Provident Fund Organisation Vs M/s. Indus Fila Limited
Karnataka High Court · (2014) 142 FLR 323 : (2014) ILR 2118 : (2015) 1 KarLJ 16 : (2014) 2 KCCR 1454 : (2014) LLR 956
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7I, 7L
High Courts14 Feb 2014Dismissed
Diwakar Vs The Deputy Commissioner
Karnataka High Court · (2014) 3 KarLJ 607
High Courts14 Feb 2014
Vijay Kumar Alias Baburao Vs The Secretary,Agricultural Produce Marketing Committee
Karnataka High Court · (2014) 4 AKR 765 : (2014) 4 KarLJ 157
High Courts14 Feb 2014Dismissed
Sri Munirajkumar A.M. and Others Vs The State of Karnataka and Others
Karnataka High Court · (2014) 2 AKR 437 : (2014) 2 KCCR 1450
High Courts14 Feb 2014Partly Allowed
Doddeshi Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0111
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302 307
High Courts14 Feb 2014Allowed
Saleem alias Mahammedsaleem Vs The State of Karnataka
Karnataka High Court · (2014) 2 AKR 592
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 17Penal Code, 1860 (IPC) — Section 361, 363, 366, 366(A), 366-A
High Courts14 Feb 2014
Manikrao (Since Deceased) by his L.Rs. Vs State of Karnataka and Others
Karnataka High Court · (2014) 2 KarLJ 213
High Courts14 Feb 2014
Commissioner of Income Tax Vs Canara Bank
Karnataka High Court · (2014) 363 ITR 156
Income Tax Act, 1961 — Section 115JA, 142(1), 143(1)(a), 143(3), 260A
High Courts14 Feb 2014
Commissioner of Income Tax Vs MBA Nahata Charitable Trust
Karnataka High Court · (2014) 364 ITR 693
Income Tax Act, 1961 — Section 11, 11(1)(a), 11(4), 12, 12A
High Courts14 Feb 2014
Commissioner of Income Tax Vs Motor Industries Co. Ltd.
Karnataka High Court · (2014) 226 TAXMAN 41
High Courts14 Feb 2014Partly Allowed
Raju Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 428Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 304-B 498-A
High Courts14 Feb 2014Dismissed
Sri S.N. Murali Sharma Vs Sri R. Ravi
Karnataka High Court · (2014) 02 KAR CK 0038
Negotiable Instruments Act, 1881 (NI) - Section 138 138(c) 139
High Courts14 Feb 2014Partly Allowed
Swamy Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 376 511
High Courts14 Feb 2014
Kalpatharu Rural Recreation and Sports Club Vs State of Karnataka and Others
Karnataka High Court · (2014) 2 KarLJ 355 : (2014) 4 KCCR 3111
High Courts14 Feb 2014
Kantharaju Vs State
Karnataka High Court · (2014) 3 AKR 101 : (2014) 3 BC 451 : (2014) 2 KarLJ 534
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 415, 418, 420, 425, 464
High Courts13 Feb 2014Allowed
Tabrej Khan Vs The State
Karnataka High Court · (2014) 02 KAR CK 0374
Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 120(B), 149, 302, 304(B), 498-A