High Courts26 Sept 2025Dismissed
Radha & Ors. Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 09 KAR CK 0550
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 58 of 2,399
High Courts25 Sept 2025Allowed
A.R. Siddaramappa Vs Rajeshwari K.S & Ors.
Karnataka High Court · (2025) 09 KAR CK 0552
Indian Penal Code, 1860 - Section 109, 201, 302
High Courts25 Sept 2025Dismissed
Ravikumar.G & Ors. Vs Susheela & Ors.
Karnataka High Court · (2025) 09 KAR CK 0551
Income Tax Act, 1961 - Section 10AA, 115JB, 143(2), 143(3), 260A
High Courts22 Sept 2025Dismissed
M N Geetha Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 09 KAR CK 0548
Code Of Civil Procedure, 1908 - Order 41 Rule 27
High Courts22 Sept 2025Disposed Of
Durgaparameshwari Temple, Nala & Ors. Vs State Of Karnataka Department Of Hindu Religious Institutions & Ors.
Karnataka High Court · (2025) 09 KAR CK 0547
High Courts22 Sept 2025Allowed
Dr. Kiran Joseph Kailath Vs Rajiv Gandhi University Of Health Sciences
Karnataka High Court · (2025) 09 KAR CK 0546
Code Of Criminal Procedure, 1973 - Section 155(2), 482Karnataka Police Act, 1963 - Section 78, 78(3)
High Courts19 Sept 2025Allowed
Pooja R Vs Chief Commissioner Bhruhat Bengaluru Mahanagara Palike Hudson Circle Bengaluru -560001 & Ors.
Karnataka High Court · (2025) 09 KAR CK 0542
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2003 - Section 64(1), 69Constitution Of India, 1949 - Article 21
High Courts18 Sept 2025Allowed
Namawejje Mariam Vs Government Of Karnataka & Ors.
Karnataka High Court · (2025) 09 KAR CK 0545
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 174(2), 528Karnataka Police Act, 1963 - Section 78, 78(3)Code Of Criminal Procedure, 1973 - Section 155(2)
High Courts18 Sept 2025Disposed Of
M/S. Ganapathy Granite Implex Private Limited Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 09 KAR CK 0544
Karnataka Co-operative Societies Rules, 1960 - Rule 13D(2A)
High Courts18 Sept 2025Disposed Of
M. Raju Alias Y. M. Muniswamy Vs Papamma Uruf Muniyamma & Ors.
Karnataka High Court · (2025) 09 KAR CK 0543
Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2
High Courts15 Sept 2025Allowed
Sanjay P Santhosh & Ors. Vs State Of Karnataka
Karnataka High Court · (2025) 09 KAR CK 0541
Bharatiya Nyaya Sanhita, 2003 - Section 62, 310(2), 318(4), 319(2), 351(2)
High Courts15 Sept 2025Dismissed
Geethapriya B.M. Vs Guruprasad .B
Karnataka High Court · (2025) 09 KAR CK 0540
High Courts12 Sept 2025Allowed
Mohd Mustafa Vs Somashekhar Biradar & Ors.
Karnataka High Court · (2025) 09 KAR CK 0537
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Negotiable Instruments Act, 1881 - Section 138
High Courts12 Sept 2025Allowed
Mohammed Kaleem Ahmed Vs National Investigation Agency Ministry Of Home Affairs Branch Office, Bengaluru
Karnataka High Court · (2025) 09 KAR CK 0535
Indian Penal Code, 1860 - Section 132, 189(2), 190, 191(2), 351(3), 352Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r), 3(2)(va), 14(A)(2)Bharatiya Nyaya Sanhita, 2003 - Section 108
High Courts11 Sept 2025Allowed
Blue Yonder India Private Limited Vs Deputy/Assistant Commissioner Of Income Tax Circle 1(1) (1), Bangalore 80 Feet Road Bmtc Building, Koramangala Bengaluru - 560095 & Ors
Karnataka High Court · (2025) 09 KAR CK 0563
Income Tax Act, 1961 - Section 153(9)
High Courts11 Sept 2025Disposed Of
Y L Nyamagoudar & Ors. Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 09 KAR CK 0539
High Courts11 Sept 2025Dismissed
K. Ganesh & Ors. Vs Govind Reddy & Ors.
Karnataka High Court · (2025) 09 KAR CK 0536
High Courts11 Sept 2025Dismissed
Ramappa @ Ramesh Kenchappa Bastawade Vs State Of Karnataka
Karnataka High Court · (2025) 09 KAR CK 0532
High Courts10 Sept 2025Dismissed
Kum Pooja S Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 09 KAR CK 0533
High Courts08 Sept 2025Disposed Of
Amrutha Vs Yallappa & Ors.
Karnataka High Court · (2025) 09 KAR CK 0528