High Courts06 Nov 2025Disposed Of
Anand Rathi Global Finance Limited Vs Aryan Golden Arena Buyers Welfare Association & Ors
Karnataka High Court · (2025) 11 KAR CK 1783
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 56 of 2,399
High Courts06 Nov 2025Allowed
Mubarak Hussain @ Tubarak Hussain & Ors Vs State Of Karnataka & Ors
Karnataka High Court · (2025) 11 KAR CK 1782
Code Of Criminal Procedure, 1973 - Section 482Aircraft Rules, 1937 - Rule 91
High Courts05 Nov 2025Allowed
Battula Madhavarao Vs State Of Karnataka
Karnataka High Court · (2025) 11 KAR CK 1784
Code Of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 201, 302
High Courts04 Nov 2025Disposed Of
Ranjith Kumar.R Vs State Of Karnataka & Ors
Karnataka High Court · (2025) 11 KAR CK 1781
Indian Penal Code, 1860 - Section 34, 120B, 201, 302
High Courts31 Oct 2025Dismissed
Vijesh V & Ors Vs State Of Karnataka
Karnataka High Court · (2025) 10 KAR CK 1209
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 61, 126(2), 238, 310(2), 311
High Courts31 Oct 2025Dismissed
Krishnegowda Vs State Of Karnataka
Karnataka High Court · (2025) 10 KAR CK 1208
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Code Of Criminal Procedure, 1973 - Section 82, 209Indian Penal Code, 1860 - Section 299, 379, 511
High Courts31 Oct 2025Dismissed
Nikhil B A & Ors. Vs State Of Karnataka
Karnataka High Court · (2025) 10 KAR CK 1207
Code Of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 143, 149, 395, 396
High Courts27 Oct 2025Allowed
Shiva Kumar Kempaiah vs Income Tax Officer & Ors
Karnataka High Court · (2025) 10 KAR CK 1205
High Courts27 Oct 2025Allowed
Leeladhar vs State Of Karnataka & Ors
Karnataka High Court · (2025) 10 KAR CK 1204
Indian Penal Code, 1860 - Section 143, 147, 148, 149, 427, 435
High Courts27 Oct 2025Disposed Of
Joint Commissioner Of Commercial Taxes (ADMIN) Dgsto-2, Vanijay Therige & Ors. vs V.L Padmanaba Rao S/O Late Lakshminarasimaiah
Karnataka High Court · (2025) 10 KAR CK 1202
Payment of Gratuity Act, 1972 - Section 7(7)
High Courts27 Oct 2025Disposed Of
M/S. Maiti Die Point Private Limited vs Chairman Karnataka State Pollution Control Board & Ors
Karnataka High Court · (2025) 10 KAR CK 1201
Air (Prevention And Control Of Pollution) Act, 1981 - Section 31(A)Karnataka Air (Prevention And Control Of Pollution) Rules, 1983 - Rule 20(A)
High Courts25 Oct 2025Allowed
Sampras Anthony vs State Of Karnataka& Ors
Karnataka High Court · (2025) 10 KAR CK 1195
Bharatiya Nyaya Sanhita, 2023 - Section 64Indian Penal Code, 1860 - Section 376, 376(2)(b), 415, 417, 420, 503, 506, 506(1)Scheduled Castes & Scheduled Tribes (Prevention Of Atrocities) Act, 1989 mdash; Section 3(1)(x)
High Courts24 Oct 2025Allowed
C N Kalyan vs State Of Karnataka
Karnataka High Court · (2025) 10 KAR CK 1200
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 21(b), 22(b), 29
High Courts24 Oct 2025Allowed
Mylarappa N @ Mailari vs State Of Karnataka
Karnataka High Court · (2025) 10 KAR CK 1199
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183, 483Bharatiya Nyaya Sanhita, 2023 - Section 64(2)(M), 137(2)Protection Of Child From Sexual Offences Act, 2012 - Section 4, 5(L)
High Courts24 Oct 2025Allowed
Mohammed Saifulla vs State Of Karnataka
Karnataka High Court · (2025) 10 KAR CK 1198
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 105
High Courts24 Oct 2025Dismissed
Ravi K vs State Of Karnataka
Karnataka High Court · (2025) 10 KAR CK 1197
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 103(1)
High Courts24 Oct 2025Allowed
Ramakrishna vs Directorate Of Enforcement Ministry Of Finance Government Of India Bengaluru Zonal Office
Karnataka High Court · (2025) 10 KAR CK 1196
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Prevention Of Money Laundering Act, 2002 - Section 3, 4Indian Penal Code, 1860 - Section 406, 409, 420
High Courts23 Oct 2025Disposed Of
Amreen vs Commissioner Of Police, Bengaluru No.1, Infantry Road Bengaluru - 560001 & Ors
Karnataka High Court · (2025) 10 KAR CK 1177
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 - Section 3(1), 3(2), 9(b), 9(f), 12, 12(1)(a), 12(1)(b)Constitution Of India, 1950 - Article 22(4), 22(4)(a), 22(5)
High Courts23 Oct 2025Disposed Of
C R Bhaskar Reddy vs Deputy Registrar Of Co Operative Societies Societies, Chikkaballapura District District Administrative Bhavan Chikkaballapura - 562101 & Ors
Karnataka High Court · (2025) 10 KAR CK 1194
Karnataka Co-Operative Societies Act, 1959 - Section 105
High Courts23 Oct 2025Disposed Of
Syed Shihab Hussain vs Registrar Bengaluru University R/At: 10, Patiksha Bhavan Road Gnana Bharathi Bengaluru - 560056 & Ors
Karnataka High Court · (2025) 10 KAR CK 1193