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Karnataka High Court judgments

47,963 judgments · page 55 of 2,399

High Courts01 Dec 2025Allowed

Shashidhara S/O. Yallappa Vs State Of Karnataka & Ors

Karnataka High Court · (2025) 12 KAR CK 1699

Bharatiya Nyaya Sanhita, 2023 - Section 64, 74, 109, 115(1), 115(2), 118(1), 126, 126(2), 189(2), 190, 191(1), 191(2), 329(4), 351(2)(3), 352Protection Of Children From Sexual Offences Act, 2012 - Section 4Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 2015 - Section 3(1)(r), 3(1)(s), 3(1)(w), 3(2)(va)
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High Courts28 Nov 2025Allowed

Radha Vs State Of Karnataka

Karnataka High Court · (2025) 11 KAR CK 1807

Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 139, 139(a)Juvenile Justice (Care & Protection Of Children) Act, 2015 - Section 76
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High Courts28 Nov 2025Dismissed

Mahesha Vs State Of Karnataka

Karnataka High Court · (2025) 11 KAR CK 1806

Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 302, 498A
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High Courts28 Nov 2025Allowed

Pratheek R Vs State Of Karnataka

Karnataka High Court · (2025) 11 KAR CK 1801

Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 183, 483Bharatiya Nyaya Sanhita, 2023 - Section 103(1), 109
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High Courts27 Nov 2025Partly Allowed

Palani & Ors Vs State Of Karnataka

Karnataka High Court · (2025) 11 KAR CK 1804

Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 54, 118(1), 126(2), 351(2), 352
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High Courts24 Nov 2025Dismissed

Devendrappa Vs State Of Karnataka & Ors

Karnataka High Court · (2025) 11 KAR CK 1800

Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 183, 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 85, 103(1), 115(2), 118(1), 351(2), 352Prohibition Of Child Marriage Act, 2006 - Section 9, 11
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