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Judgment
S.R. Krishna Kumar, J
In this petition, petitioners seek the following reliefs:
“a. Issue an order, direction, or writ in the nature of mandamus directing the 1st Respondent to approve the admissions of Petitioners No. 1 to 3 without any discrimination.
b. Issue an order or direction or writ in the nature of mandamus directing the Respondent No.1 to permit the students Petitioner to appear for Examination of 1st Year GNM (Nursing) Course.
c. Grant such other relief that this Hon'ble Court may deem fit in the facts and circumstances of the case.”
After arguing the matter for sometime, learned counsel for the petitioners submits that since the respondent No.2-Board has not considered the representation/request made by the petitioners vide Annexure-D dated 21.01.2025, the respondent No.2 may be directed to consider the same and take appropriate decision/pass appropriate orders within a stipulated time frame.
Per contra, learned counsel for respondent No.2-Board submits that if reasonable time is granted, the respondent No.2-Board shall consider the said application filed by the petitioners at Annexure-D dated 21.01.2025 and take appropriate decision/pass appropriate orders, in accordance with law.
Before proceeding further, it would be necessary extract the aforesaid representation as under:
“REF: ENL/ADM/2024-25/01/2025
DATE: 21/01/2025
To
The Secretary
Karnataka State Diploma Nursing Examination Board Bangalore, Karnataka
Respected Sir,
Sub: Regarding the Online Portal Entry issue of Admission for 2024-25 of our Enlight School of Nursing
With reference to the above subject, we hereby inform your good self that as per the Circular issued by Karnataka State Diploma Nursing Examination Board 20/01/2025 is the last date of online Portal Entry of students admitted for the academic year 2024-25. We have tried to edit the details entered in the portal as on 20/01/2025, but we could not able to upload the details of the below mentioned students. The same thing we have intimated to the Karnataka State Diploma Nursing Examination Board over phone and they insist us to wait but the problem is existed. So, we could not able to complete the process.
So, we hereby request allow us to enter the details of the below mentioned students details in the portal.
SL
No
Online SL. No
Name to be edited
Name to be added
01
Online No 02
Anjana jamatia
Aibianglin Phawa
02
Online No 23
Khakchang Tripura
Yasmin aktar
03
Online No 34
Prishkila Jamatia
Jhumka Debnath
Kindly consider our request and do the needful.
Thanks and Regards
Encl:
1) Online statement
Sd/
PRINCIPAL
ENLIGHT SCHOOL OF NURSING
BANGALORE-560091”
Since the aforesaid representation/request has not been considered by respondent No.2-Board, I deem it appropriate to dispose of this petition directing the respondent No.2-Board to address the grievance of the petitioners and to consider and pass orders/take appropriate decision on the aforesaid representation, in accordance with law within 28.11.2025.
Subject to the aforesaid directions, petition stands disposed of.