High Courts17 Mar 2015Allowed
Shankar S.R. and Others Vs Rajan Sam and Others
Karnataka High Court · (2015) 03 KAR CK 0241
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3-A, 96(3)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 535 of 2,398
High Courts17 Mar 2015Partly Allowed
State Vs Shivamurthy and Others
Karnataka High Court · (2015) 03 KAR CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 307, 323, 324, 326, 34
High Courts17 Mar 2015Allowed
Raosaheb Satyagouda Patil Vs Vilas
Karnataka High Court · (2015) 03 KAR CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139, 147
High Courts17 Mar 2015Disposed off
Devendra Nagappa Hunashikatti and Others Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0224
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 386Penal Code, 1860 (IPC) - Section 304, 307, 324, 325, 326
High Courts17 Mar 2015Partly Allowed
Mohammed Iqbal Ahmed Vs Jabeen Begum and Others
Karnataka High Court · (2015) 4 Crimes 173 : (2015) 3 DMC 270 : (2015) 3 JCC 1650 : (2015) 2 RCR(Civil) 661 : (2015) 2 RCR(Criminal) 536
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127, 128Family Courts Act, 1984 - Section 19(4)Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 5
High Courts17 Mar 2015Dismissed
Suresh and Others Vs Pradeep and Others
Karnataka High Court · (2015) 03 KAR CK 0127
High Courts17 Mar 2015Dismissed
Sharadamma and Others Vs R. Vishwanath and Others
Karnataka High Court · (2015) ILR Kar 3353 : (2015) 4 KCCR 2962
Contract Act, 1872 - Section 23Criminal Procedure Code, 1973 (CrPC) - Section 107, 145Hindu Succession Act, 1956 - Section 14(1), 6
High Courts17 Mar 2015Dismissed
Bhuwalka Steel Industries Limited and Others Vs Union of India and Others
Karnataka High Court · (2015) 323 ELT 73
Central Excises and Salt Act, 1944 - Section 3AConstitution of India, 1950 - Article 14
High Courts17 Mar 2015Partly Allowed
State of Karnataka and Others Vs A. Seetharam Shetty
Karnataka High Court · (2015) 03 KAR CK 0058
High Courts17 Mar 2015
B.C. Thimmegowda Vs B.R. Annegowda and Others
Karnataka High Court · (2015) 03 KAR CK 0057
Motor Vehicles Act, 1988 - Section 166
High Courts17 Mar 2015Allowed
Sharadamma Vs State
Karnataka High Court · (2015) 03 KAR CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 319Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts17 Mar 2015Dismissed
Mangamma and Others Vs N. Ramaiah and Others
Karnataka High Court · (2015) 03 KAR CK 0043
High Courts17 Mar 2015Allowed
G.L. Chandrashekar Vs C.R. Anilkumar and Others
Karnataka High Court · (2015) 03 KAR CK 0042
Contract Act, 1872 - Section 16, 17Evidence Act, 1872 - Section 111, 27Transfer of Property Act, 1882 - Section 48
High Courts17 Mar 2015Allowed
Sandra Lesley Ann Bartels Vs Paul Manoharan Moses and Others
Karnataka High Court · (2015) ILR Kar 3085 : (2015) 3 KCCR 2767
High Courts16 Mar 2015Dismissed
State of Karnataka Vs Shivappa and Others
Karnataka High Court · (2015) 03 KAR CK 0390
Penal Code, 1860 (IPC) - Section 120-B, 143, 147, 148, 149
High Courts16 Mar 2015Partly Allowed
S.P. Sharma Vs Yashwanth Tukaram Shivaloi and Others
Karnataka High Court · (2015) 03 KAR CK 0238
Motor Vehicles Act, 1988 - Section 166
High Courts16 Mar 2015Allowed
Sujatha R. Tantri Vs Harini R. Rao and Others
Karnataka High Court · (2015) 03 KAR CK 0230
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 - Article 227Hindu Succession Act, 1956 - Section 8
High Courts16 Mar 2015Dismissed
Secretary to Government, Education Department and Others Vs G. Mudalagiraiah
Karnataka High Court · (2015) 2 AKR 427
Constitution of India, 1950 - Article 14
High Courts16 Mar 2015
Ideya Vendan R. Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2)
High Courts16 Mar 2015Dismissed
Chief Postmaster General and Others Vs K. Jayakumar
Karnataka High Court · (2015) 03 KAR CK 0050