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Karnataka High Court judgments

47,957 judgments · page 537 of 2,398

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High Courts12 Mar 2015Dismissed

The Divisional Manager, National Insurance Co. Ltd. and Others Vs Karegouda and Others

Karnataka High Court · (2015) 03 KAR CK 0408

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High Courts12 Mar 2015Partly Allowed

Kashavva and Others Vs The Senior Divisional Manager, Reliance General Insurance Company Limited

Karnataka High Court · (2015) 03 KAR CK 0407

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High Courts12 Mar 2015Allowed

The Chairman, Pragathi Grameena Bank Vs H.S. Krishnamurthy

Karnataka High Court · (2015) 03 KAR CK 0395

Industrial Disputes Act, 1947 - Section 17-B
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High Courts12 Mar 2015Disposed off

Basavannewwa Vs Basappa and Others

Karnataka High Court · (2015) 03 KAR CK 0393

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High Courts12 Mar 2015Dismissed

Bhimappa Vs Manappa and Others

Karnataka High Court · (2015) 03 KAR CK 0392

Civil Procedure Code, 1908 (CPC) - Section 11
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High Courts12 Mar 2015Allowed

United India Insurance Co. Ltd. Vs Shidram Hanamant Ramoji and Others

Karnataka High Court · (2015) 03 KAR CK 0391

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High Courts12 Mar 2015Dismissed

Sagar Rocks and Dykes Pvt. Ltd. and Others Vs Antolini Luigi and SPA

Karnataka High Court · (2015) 03 KAR CK 0364

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High Courts12 Mar 2015Disposed off

BEML Limited Vs The President Mysore Division General Labour Association and Others

Karnataka High Court · (2015) 2 AKR 769 : (2015) 3 KarLJ 447 : (2015) 4 KCCR 3053 : (2015) LabIC 2674

Constitution of India, 1950 - Article 227
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High Courts12 Mar 2015Partly Allowed

Pranesh Vs The State of Karnataka and Others

Karnataka High Court · (2015) 2 KCCR 1729

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 173(1), 190(1)(a), 190(1)(b)Penal Code, 1860 (IPC) - Section 34, 403, 406, 417, 419
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High Courts12 Mar 2015

National Insurance Comapany Ltd. Vs Muzaffar Ahmed and Others

Karnataka High Court · (2015) 03 KAR CK 0218

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High Courts12 Mar 2015Allowed

Seetabi and Others Vs Savita and Others

Karnataka High Court · (2015) 03 KAR CK 0211

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High Courts12 Mar 2015Partly Allowed

Rajashree Cement (A Division of Indian Rayon and Industries Ltd.) Vs Sanjay

Karnataka High Court · (2015) 03 KAR CK 0209

Industrial Disputes Act, 1947 - Section 10(4)(a)
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High Courts12 Mar 2015Dismissed

Devi Enterprises Vs The Environmental Officer Karnataka State Pollution Control Board (KSPCB) and Others

Karnataka High Court · (2015) 3 AKR 260 : (2015) 5 FLT 584 : (2015) ILR Kar 1719 : (2015) 2 KCCR 1929

Air (Prevention and control of Pollution) Act, 1981 - Section 21, 22, 31A, 37, 43Constitution of India, 1950 - Article 21Environment (Protection) Act, 1986 - Section 5
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High Courts12 Mar 2015Dismissed

Central Provident Fund Commissioner and Others Vs M.G. Revathi and Others

Karnataka High Court · (2015) 03 KAR CK 0207

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High Courts12 Mar 2015

Sri Nanjundeshwara Traders Vs State of Karnataka and Others

Karnataka High Court · (2015) 51 GST 781

Karnataka Value Added Tax Act, 2003 - Section 10, 10(4), 29, 36, 37
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High Courts12 Mar 2015Dismissed

Management of Sri Jagadguru Renukacharya Education Society Vs R.B. Umadevi

Karnataka High Court · (2015) 4 AKR 100 : (2015) 3 KCCR 2063

Constitution of India, 1950 - Article 226, 227
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High Courts12 Mar 2015

Santosh and Others Vs State of Karnataka

Karnataka High Court · (2015) 03 KAR CK 0182

Penal Code, 1860 (IPC) - Section 109, 120(B), 143, 147, 148
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High Courts12 Mar 2015

Krishnagiri Estate Vs The Karnataka Appellate Tribunal and Others

Karnataka High Court · (2015) 03 KAR CK 0051

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High Courts12 Mar 2015Allowed

B.S.S. Kumar Vs The Divisional Controller, N.E.K.R.T.C.

Karnataka High Court · (2015) 03 KAR CK 0049

Industrial Disputes Act, 1947 - Section 2(s)
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High Courts12 Mar 2015Disposed off

M. Govinda Vs N. Subbarao and Others

Karnataka High Court · (2015) 03 KAR CK 0045

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