High Courts19 Mar 2015Allowed
Managing Committee Vs The Zilla Dharmika Parishath and Deputy Commissioner and Others
Karnataka High Court · (2015) 3 KarLJ 501 : (2015) 4 KCCR 3718
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 533 of 2,398
High Courts19 Mar 2015Allowed
Sanjeev Kumar A. and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0015
High Courts18 Mar 2015
The Branch Manager, United India Insurance Company Limited Vs Master Anston and Others
Karnataka High Court · (2015) 3 AKR 65
Motor Vehicles Act, 1988 - Section 146, 147, 149
High Courts18 Mar 2015
Sathish Shetty Vs Harish Shetty and Others
Karnataka High Court · (2015) 2 AKR 850
Motor Vehicles Act, 1988 - Section 166
High Courts18 Mar 2015Dismissed
Sharanayya Vs Priyanka and Others
Karnataka High Court · (2015) 03 KAR CK 0425
High Courts18 Mar 2015Dismissed
Mohan Kumar C. Vs Asha
Karnataka High Court · (2015) 03 KAR CK 0424
Hindu Marriage Act, 1955 - Section 13(1)(ia)Penal Code, 1860 (IPC) - Section 324
High Courts18 Mar 2015Partly Allowed
Anil Reddy and Others Vs The Superintendent of Police, D.P.O. Mangalpet and Others
Karnataka High Court · (2015) 03 KAR CK 0423
High Courts18 Mar 2015Partly Allowed
Prakash Vs IFFCO Tokio Gen. Ins. Co. Ltd. and Others
Karnataka High Court · (2015) 03 KAR CK 0422
Motor Vehicles Act, 1988 - Section 166
High Courts18 Mar 2015Dismissed
Someshwar Vs Neha
Karnataka High Court · (2015) 03 KAR CK 0380
Civil Procedure Code, 1908 (CPC) - Section 24, 24(1)(a)Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9
High Courts18 Mar 2015Dismissed
Muniraju and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 497 : (2015) 4 KCCR 3291
High Courts18 Mar 2015Dismissed
Shyamprasad and Others Vs K.V. Ramesh and Others
Karnataka High Court · AIR 2015 Kar 112 : (2015) 3 AKR 34 : (2015) 3 KarLJ 406 : (2015) 3 KCCR 2079
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Registration Act, 1908 - Section 17Specific Relief Act, 1963 - Section 3
High Courts18 Mar 2015
ABB India Ltd. Vs The Deputy Commissioner of Commercial Taxes
Karnataka High Court · (2015) 2 AKR 512
High Courts18 Mar 2015
Paharpur Cooling Towers Ltd. Vs The Assistant Commissioner of Commercial Taxes and Others
Karnataka High Court · (2015) 2 AKR 669 : (2015) 86 VST 546
Karnataka Value Added Tax Act, 2003 - Section 52(1), 62(1)
High Courts18 Mar 2015Dismissed
Rajesh Exports Limited Vs Chairman Central Board of Excise and Customs and Others
Karnataka High Court · (2015) ILR Kar 3702
Constitution of India, 1950 - Article 226, 226(1), 226(2), 227, 32Customs Act, 1962 - Section 25
High Courts18 Mar 2015Dismissed
Siddappa and Others Vs Nagabhushana and Others
Karnataka High Court · (2015) 03 KAR CK 0316
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), 151
High Courts18 Mar 2015Allowed
Nannibu and Others Vs Gudusab and Others
Karnataka High Court · (2015) 03 KAR CK 0315
High Courts18 Mar 2015Partly Allowed
Sameer Vs Puttappa and Others
Karnataka High Court · (2015) 03 KAR CK 0255
High Courts18 Mar 2015Dismissed
Executive Engineer and Others Vs Channabasappa
Karnataka High Court · (2015) 03 KAR CK 0248
Land Acquisition Act, 1894 - Section 18, 28(A), 28(A)(3), 28A, 28A(1)
High Courts18 Mar 2015Dismissed
Deputy Manager Vs Shakuntala and Others
Karnataka High Court · (2015) 03 KAR CK 0247
Motor Vehicles Act, 1988 - Section 149
High Courts18 Mar 2015Disposed off
H.B. Manachra and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 857 : (2015) 3 KCCR 2801
Air (Prevention and control of Pollution) Act, 1981 - Section 31AWater (Prevention and Control of Pollution) Act, 1974 - Section 33A