High Courts24 Mar 2015Disposed off
Sulochana and Others Vs Vijay Kumar and Others
Karnataka High Court · (2015) 03 KAR CK 0123
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 18(1)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 530 of 2,398
High Courts24 Mar 2015Dismissed
P. Rajendra Kumar Vs Jayanthibai
Karnataka High Court · (2015) 4 KarLJ 539
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6A
High Courts24 Mar 2015Dismissed
Devaraya V. Naik Vs K.J. Santhosh and Others
Karnataka High Court · (2015) 2 AKR 860 : (2015) ILR Kar 2268
Motor Vehicles Act, 1988 - Section 166
High Courts24 Mar 2015Partly Allowed
Abdul Sattar Vs Karnataka State Board of Wakf and Others
Karnataka High Court · (2015) 03 KAR CK 0094
Contract Act, 1872 - Section 73Specific Relief Act, 1963 - Section 20, 21Waqf Act, 1995 - Section 51(1)
High Courts24 Mar 2015
Yvonne Pushparaj Vs L. Vivekananda
Karnataka High Court · (2015) 03 KAR CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Mar 2015Dismissed
Mir Mohammad Ali Vs Meer Mohammad Zuher Ali and Others
Karnataka High Court · (2015) 03 KAR CK 0089
Penal Code, 1860 (IPC) - Section 34, 366-A
High Courts24 Mar 2015Dismissed
Prashanth Hegde Vs Suresh Salian
Karnataka High Court · (2015) 03 KAR CK 0088
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts24 Mar 2015Dismissed
Jaku Poojarthy and Others Vs Madana Kumari and Others
Karnataka High Court · (2015) 03 KAR CK 0078
High Courts24 Mar 2015Dismissed
Chandayya Arasu Kinniyakka Ballal Vs The Deputy Commissioner Department Of Hindu Religious And Charitable Endowments and Others
Karnataka High Court · (2015) 03 KAR CK 0025
Madras Hindu Religious and Charitable Endowments Act, 1951 - Section 47
High Courts24 Mar 2015Allowed
Babu Vs State
Karnataka High Court · (2015) 03 KAR CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 313Karnataka Police Act, 1963 - Section 78(3)
High Courts24 Mar 2015Disposed off
Annaiah and Others Vs Lakshmamma
Karnataka High Court · (2015) 03 KAR CK 0016
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts23 Mar 2015Allowed
A.N. Narayanaswamy and Others Vs State of Karnataka
Karnataka High Court · (2015) 2 AKR 792 : (2015) ILR Kar 2713 : (2015) 3 KCCR 2777
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 201
High Courts23 Mar 2015
Dell India Pvt. Ltd. Vs The Joint Commissioner Of Income Tax and Others
Karnataka High Court · (2015) 03 KAR CK 0379
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 142, 143, 143(1), 143(1)(a)
High Courts23 Mar 2015Allowed
L.C. Nagaraj Vs Karnataka Information Commission and Others
Karnataka High Court · (2015) 3 KarLJ 71
Right to Information Act, 2005 - Section 18, 19, 19(1), 19(3), 5
High Courts23 Mar 2015Partly Allowed
Silvian Noronha Vs B.R. Banu Jayaram
Karnataka High Court · (2015) 03 KAR CK 0250
Specific Relief Act, 1963 - Section 20
High Courts23 Mar 2015Dismissed
K. Sandhya Anand Vs U.B. Seetharamappa
Karnataka High Court · (2015) 03 KAR CK 0249
Negotiable Instruments Act, 1881 (NI) - Section 138, 138(b), 142
High Courts23 Mar 2015Dismissed
M.M. Naik and Others Vs Pragati Krishna Grameena Bank and Others
Karnataka High Court · (2015) 03 KAR CK 0137
High Courts23 Mar 2015Dismissed
Babulal Vs The Chairman and Others
Karnataka High Court · (2015) 3 KarLJ 228 : (2015) 4 KCCR 3639
High Courts23 Mar 2015Partly Allowed
Seethamma and Others Vs The Tahasildar and Others
Karnataka High Court · (2015) 03 KAR CK 0096
Civil Procedure Code, 1908 (CPC) - Section 80, 80(2)Karnataka Land Revenue Act, 1964 - Section 79(2)
High Courts23 Mar 2015Dismissed
Halappa and Others Vs State
Karnataka High Court · (2015) 03 KAR CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 227Electricity Act, 2003 - Section 135