High Courts25 Mar 2015Dismissed
Vinod G. Vs Jijabai
Karnataka High Court · (2015) 03 KAR CK 0117
Civil Procedure Code, 1908 (CPC) - Section 115Karnataka Rent Act, 1999 - Section 27(a) and (r), 43
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 529 of 2,398
High Courts25 Mar 2015Allowed
Ramanna Vs State
Karnataka High Court · (2015) 03 KAR CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 164, 227, 313, 482Penal Code, 1860 (IPC) - Section 148, 149, 201, 302
High Courts25 Mar 2015Disposed off
Syed Farhat Ali Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 451, 457Penal Code, 1860 (IPC) - Section 34, 406, 409, 420, 423
High Courts25 Mar 2015Dismissed
S. Veerbhadrappa and Others Vs Mrutyunjaya Patil and Others
Karnataka High Court · (2015) 03 KAR CK 0079
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, 11, 151Evidence Act, 1872 - Section 11, 13, 35
High Courts25 Mar 2015Dismissed
State of Karnataka Vs M. Manjunatha
Karnataka High Court · (2015) 03 KAR CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 364, 366A
High Courts25 Mar 2015Partly Allowed
State Vs Mahadevanaika and Others
Karnataka High Court · (2015) 03 KAR CK 0022
Penal Code, 1860 (IPC) - Section 324, 326, 341
High Courts25 Mar 2015Dismissed
Devappa Halageri Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0010
Constitution of India, 1950 - Article 20, 20(3), 21Penal Code, 1860 (IPC) - Section 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts25 Mar 2015
Wipro Limited and Others Vs The Deputy Commissioner of Income Tax and Others
Karnataka High Court · (2016) 282 CTR 346 : (2016) 382 ITR 179 : (2016) 236 TAXMAN 209
Depositories Act, 1996 - Section 10Income Tax Act, 1961 - Section 10, 10(A), 10A, 10-A, 10A(1)Punjab General Sales Tax Act, 1948 - Section 2(ff), 2(i)
High Courts24 Mar 2015Partly Allowed
V.P. Venkatesh Vs G. Padmavathi
Karnataka High Court · (2015) ILR Kar 2695 : (2015) 3 KCCR 2817
Civil Procedure Code, 1908 (CPC) - Section 34Interest Act, 1978 - Section 3Negotiable Instruments Act, 1881 (NI) - Section 80
High Courts24 Mar 2015Dismissed
Kasturibai Vs Subhas and Others
Karnataka High Court · (2015) 3 KCCR 1985
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Constitution of India, 1950 - Article 226, 227
High Courts24 Mar 2015Dismissed
V.U. Somasundaram Vs U. Srinivasan and Others
Karnataka High Court · (2015) 03 KAR CK 0377
Evidence Act, 1872 - Section 90Hindu Succession Act, 1956 - Section 15
High Courts24 Mar 2015Allowed
Dayashankar Vs Kodandarama
Karnataka High Court · (2015) 3 KarLJ 224 : (2015) 4 KCCR 3415
Karnataka Court Fees and Suits Valuation Act, 1958 - Section 41
High Courts24 Mar 2015Dismissed
Nabisab and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0363
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 149, 323, 324, 447, 504
High Courts24 Mar 2015Allowed
Rajesh Vs Kodandarama
Karnataka High Court · (2015) 03 KAR CK 0281
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Karnataka Court Fees and Suits Valuation Act, 1958 - Section 41
High Courts24 Mar 2015Dismissed
Abubkarsab Vs Buranuddin and Others
Karnataka High Court · (2015) 03 KAR CK 0280
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Constitution of India, 1950 - Article 226, 227Transfer of Property Act, 1882 - Section 52
High Courts24 Mar 2015Dismissed
M.R. Nagarajan Vs Syndicate Bank
Karnataka High Court · (2015) 3 KarLJ 282
Constitution of India, 1950 - Article 226
High Courts24 Mar 2015
Malathi Bai Vs The Secretary to Government of Karnataka (Primary and Secondary Education Dept.) and Others
Karnataka High Court · (2015) 03 KAR CK 0260
High Courts24 Mar 2015
B. Pradeep Vs The Managing Director, K.S.R.T.C.
Karnataka High Court · (2015) 03 KAR CK 0259
Motor Vehicles Act, 1988 - Section 166
High Courts24 Mar 2015Dismissed
Father Elias Daniel and Others Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0246
Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 309, 439Penal Code, 1860 (IPC) - Section 120B, 149, 201, 302
High Courts24 Mar 2015Disposed off
Deepesh Arvindbhai Patel and Others Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0245
Criminal Procedure Code, 1973 (CrPC) - Section 192, 200, 202Drugs and Cosmetics Act, 1940 - Section 16, 17, 17, 17B(d), 18, 18