High Courts26 Mar 2015Partly Allowed
Roopali Sanjay Mane Vs Sanjay Vasantrao Mane
Karnataka High Court · (2015) 03 KAR CK 0018
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 528 of 2,398
High Courts26 Mar 2015Partly Allowed
Mudderu Rajappa and Others Vs State of Karnataka
Karnataka High Court · (2015) 4 KCCR 3066
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 162, 164Evidence Act, 1872 - Section 24, 25, 26, 27, 28
High Courts25 Mar 2015Allowed
Soumya Vs Manjunath
Karnataka High Court · (2015) 3 AKR 80 : (2015) 4 KCCR 3297
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1(a), 13(1a)
High Courts25 Mar 2015Partly Allowed
Regional Manager, Oriental Insurance Co. Ltd. Vs Ravi Shankarappa and Others
Karnataka High Court · (2015) 2 AKR 853
High Courts25 Mar 2015Dismissed
M.E. Jayachandra Vs The Reliance General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 2 AKR 753
Motor Vehicles Act, 1988 - Section 147
High Courts25 Mar 2015Partly Allowed
Jayalakshmi and Others Vs G. Krishna Murthy and Others
Karnataka High Court · (2015) 2 AKR 751
Motor Vehicles Act, 1988 - Section 166
High Courts25 Mar 2015Dismissed
K. Badri Ramu Vs Karnataka State Road Transport Corporation, Mysore Rural Division and Others
Karnataka High Court · (2015) 4 LLN 709 : (2016) LLR 178
High Courts25 Mar 2015
Shriram General Insurance Company Ltd. and Others Vs Mahesh Devadiga and Others
Karnataka High Court · (2015) 03 KAR CK 0273
Motor Vehicles Act, 1988 - Section 166
High Courts25 Mar 2015Allowed
Chikkarevaiah Vs Revanasiddappa and Others
Karnataka High Court · (2015) 03 KAR CK 0272
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10(A), Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts25 Mar 2015
Berger Paints India Limited and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0258
Constitution of India, 1950 - Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 156, 156(3), 157Explosive Substances Act, 1908 - Section 3, 4, 5, 6
High Courts25 Mar 2015Partly Allowed
Ganapathi and Others Vs Wipro Limited and Others
Karnataka High Court · (2015) 3 KCCR 2573
Criminal Procedure Code, 1973 (CrPC) - Section 427, 427(1), 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts25 Mar 2015Allowed
M.G. Shanthkumar and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0132
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 11Companies Act, 1956 - Section 108Evidence Act, 1872 - Section 114(g), 3, 58
High Courts25 Mar 2015Dismissed
Lakshmi Narasamma Vs Mangala Gowrinag and Others
Karnataka High Court · (2015) 03 KAR CK 0131
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8, Order 2 Rule 2, Order 22 Rule 4(4), Order 41 Rule 27, Order 41 Rule 27(aa)Transfer of Property Act, 1882 - Section 48
High Courts25 Mar 2015Disposed off
Ningamma and Others Vs M.S. Azeezuddin
Karnataka High Court · (2015) 03 KAR CK 0129
High Courts25 Mar 2015
Godwin Paul and Others Vs L.N. Swamy and Others
Karnataka High Court · (2015) 03 KAR CK 0125
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227Karnataka Stamp Act, 1957 - Section 33, 34, 38
High Courts25 Mar 2015Disposed off
Lalitha Vs Devaki Shedthi and Others
Karnataka High Court · (2015) 03 KAR CK 0124
Karnataka Land Reforms Act, 1961 - Section 77-A
High Courts25 Mar 2015Dismissed
Shivappa Vs Amogeppa and Others
Karnataka High Court · (2015) 03 KAR CK 0122
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17
High Courts25 Mar 2015Disposed off
Kullegowda and Others Vs Chandrashekaraswamy and Others
Karnataka High Court · (2015) 03 KAR CK 0121
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts25 Mar 2015Dismissed
N. Basavaraj Vs T. Haripriya and Others
Karnataka High Court · (2015) 03 KAR CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)
High Courts25 Mar 2015Dismissed
Meena Vs Jijabai
Karnataka High Court · (2015) 03 KAR CK 0118
Civil Procedure Code, 1908 (CPC) - Section 115Karnataka Rent Act, 1999 - Section 27(a) and (r), 43