High Courts08 Jan 2016Allowed
Ganesh Narayan Hegade and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0119
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Land Acquisition Act, 1894 - Section 18
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 378 of 2,398
High Courts08 Jan 2016Disposed off
Y. Narayana Prabhu Vs The Karnataka Land Reforms Appellate Authority and Others
Karnataka High Court · (2016) 01 KAR CK 0118
High Courts08 Jan 2016Disposed Off
Manjunath Yolabavi and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 34, Section 498A, Section 498-A, Section 506
High Courts08 Jan 2016Dismissed
G. Hemana Gowda Vs Maruthi Proudashala Bodhakara and Poshakara Sangha (Regd.) and Others
Karnataka High Court · (2016) 01 KAR CK 0116
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts08 Jan 2016Dismissed
Principal Secretary, Karnataka Legislature Secretariat Vs B.L. Venkatesh
Karnataka High Court · (2016) 3 KantLJ 96
Karnataka Civil Services Rules, 1958 — Rule 32
High Courts08 Jan 2016Dismissed
Shatawwa and Others Vs Parwatevva and Others
Karnataka High Court · (2016) 01 KAR CK 0113
Karnataka Land Reforms Act, 1961 - Section 133, Section 2, Section 24, Section 44, Section 48A
High Courts08 Jan 2016Partly Allowed
Bhojappa and Others Vs Universal Sompo General Insurance Company Ltd. and Others
Karnataka High Court · (2016) 01 KAR CK 0112
Motor Vehicles Act, 1988 - Section 166
High Courts08 Jan 2016Partly Allowed
Bangalore Metropolitan Transport Corporation Vs Suman Gooptu and Others
Karnataka High Court · (2016) AAC 825
Motor Vehicles Act, 1988 - Section 166
High Courts08 Jan 2016Disposed Off
Devarasaiah and Others Vs Pasha and Others
Karnataka High Court · (2016) 01 KAR CK 0110
Motor Vehicles Act, 1988 - Section 166
High Courts08 Jan 2016Dismissed
S. Suryakanthamma and Others Vs Krishnadevaraya Straw Board and Allied Industries Pvt. Ltd. and Others
Karnataka High Court · (2016) 01 KAR CK 0109
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58, Order 21 Rule 66, Section 151
High Courts07 Jan 2016Dismissed
Channabasappa Vs Fakkiravva
Karnataka High Court · (2016) 01 KAR CK 0108
Karnataka Land Reforms Act, 1961 - Section 2(12), Section 2(17), Section 2(2), Section 48-A, Section 61, Section 77
High Courts07 Jan 2016Dismissed
N. Nagaraj Vs A.S. Prabhakar
Karnataka High Court · (2016) AIRCC 1945 : (2016) 2 AirKarR 701 : (2016) 3 CivCC 717 : (2016) 4 KCCR 3484
High Courts07 Jan 2016Partly Allowed
Hanmanthrao Vs Shantangouda and Others
Karnataka High Court · (2016) 01 KAR CK 0106
High Courts07 Jan 2016Dismissed
A. Papanna Vs D.M. Patel
Karnataka High Court · (2016) 01 KAR CK 0105
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts07 Jan 2016Allowed
Anjinappa Vs Doddyellappa and Others
Karnataka High Court · (2016) 01 KAR CK 0104
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts07 Jan 2016Dismissed
Union of India and Others Vs V. Srirama Reddy and Others
Karnataka High Court · (2016) 01 KAR CK 0103
All India Services Act, 1951 - Section 3
High Courts07 Jan 2016Allowed
Manibhadra Food Products Vs State of Karnataka and Others
Karnataka High Court · (2016) 161 AIC 884 : (2016) 3 AICLR 536 : (2016) 2 KantLJ 275 : (2016) 2 RCRCivil 905 : (2016) 2 RCRCriminal 858
Prevention of Food Adulteration Act, 1954 - Section 16(1), Section 16(1)(a)(i), Section 2(i-a), Section 2(i-x), Section 2(k), Section 23(1-A)(d), Section 7(ii)
High Courts07 Jan 2016Dismissed
C.S. Sheshagiri Vs Smt. Jayalakshmi alias Jayalakshmamma
Karnataka High Court · (2016) 3 AirKarR 537 : (2016) 4 ICC 207 : (2016) ILRKarnataka 1866 : (2016) 3 KCCR 2226 : (2017) 1 RCRRent 20 : (2016) 2 RentLR 288
High Courts07 Jan 2016Allowed
Rajeshwari S. Gavadi Vs Maruthi S. Gavadi
Karnataka High Court · (2016) 162 AIC 336 : (2016) 4 AirKarR 75 : (2016) 2 CivilLJ 829 : (2016) 4 ICC 774 : (2016) 2 KantLJ 214
Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 13(1)(ib), Section 13(ib)
High Courts07 Jan 2016Dismissed
Piroji Vs Nandkumar and Others
Karnataka High Court · (2016) 01 KAR CK 0098
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27