COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 380 of 2,398

High Courts06 Jan 2016Allowed

Mysore Polymers and Rubber Products Ltd. Vs Assistant Commissioner of Commercial Taxes (Audit)-2 and Others

Karnataka High Court · (2016) 01 KAR CK 0077

Karnataka Tax on Entry of Goods Act, 1979 - Section 3(1), Section 5(4), Section 6(1)

High Courts06 Jan 2016Dismissed

Oriental Insurance Co. Ltd. Vs Mahadev Genu Yellurkar and Others

Karnataka High Court · (2016) AAC 837 : (2016) 1 AirKarR 808 : (2016) ILRKarnataka 2843 : (2016) 3 KCCR 2297

Motor Vehicles Act, 1988 - Section 166, Section 173(1)

High Courts06 Jan 2016Dismissed

Mallappa Gowda and Others Vs The State of Karnataka and Others

Karnataka High Court · (2016) 3 KantLJ 57

Karnataka Industrial Areas Development Act, 1966 - Section 28(1), Section 28(2), Section 28(3), Section 28(4)

High Courts06 Jan 2016Disposed off

C.B. Purushothamma and Others Vs State of Karnataka and Others

Karnataka High Court · (2016) 148 FLR 1103 : (2016) LabLR 484

High Courts06 Jan 2016Disposed Off

The Commissioner of Income Tax and Others Vs Hewlett Packard Global Soft Ltd.

Karnataka High Court · (2016) 283 CurTR 410 : (2016) 381 ITR 99

Income Tax Act, 1961 - Section 10A, Section 80(HHE), Section 80HHE

High Courts06 Jan 2016Disposed off

Naresh Vs The Chairman/Managing Director, Bangalore Metropolitan Transport Corporation and Others

Karnataka High Court · (2016) 01 KAR CK 0072

High Courts06 Jan 2016Allowed

Abhay Kumar Vs Sujit and Others

Karnataka High Court · (2016) 01 KAR CK 0071

Constitution of India, 1950 - Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 156, Section 156(3), Section 157, Section 157(1), Section 157(1)(a), Section 157(1)(b), Section 200, Section 482Prevention of Corrup

High Courts06 Jan 2016Allowed

Sopan s/o Kondiba Pandre and another Vs State of Karnataka

Karnataka High Court · (2016) 2 AirKarR 335 : (2016) 4 KCCR 3443

Criminal Procedure Code, 1973 (CrPC) — Section 439

High Courts06 Jan 2016Disposed Off

Nikhil Vs A.S. Vinay and Another

Karnataka High Court · (2016) 2 KantLJ 541

Motor Vehicles Act, 1988 — Section 173(1)

High Courts06 Jan 2016Partly Allowed

Bijith International Builders Vs Dias Varghese C. and Others

Karnataka High Court · (2016) 2 KantLJ 448

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227

High Courts06 Jan 2016Disposed Off

The Principal Commissioner of Income Tax and Others Vs Shri Kuruhinshetty Urban Co-op. Credit Society Ltd.

Karnataka High Court · (2016) 01 KAR CK 0067

Banking Regulation Act, 1949 - Section 5(cci), Section 5(ccv), Section 56Income Tax Act, 1961 - Section 263, Section 40(a)(ia), Section 80P, Section 80P (4), Section 80P(2)(a)(i), Section 80P(4)

High Courts06 Jan 2016Dismissed

The Principal Commissioner of Income Tax and Others Vs The Belgaum Taluka Rural Industrial Co-operative Society

Karnataka High Court · (2016) 01 KAR CK 0066

Banking Regulation Act, 1949 - Section 5, Section 5(cci), Section 5(ccv), Section 56Income Tax Act, 1961 - Section 2(24)(viia), Section 80(2)(a)(i), Section 80P, Section 80P (4), Section 80P(2)(a)(i), Section 80P(4)

High Courts05 Jan 2016Allowed

B.M. Upendra Kumar Vs State of Karnataka and Others

Karnataka High Court · (2016) 3 KantLJ 49

Karnataka Land Reforms Act, 1961 - Section 79A, Section 79B, Section 80, Section 83

High Courts05 Jan 2016Allowed

Sarojini Ramappa Dhavali Vs Sri. Parashuram Durgappa Ankalagi

Karnataka High Court · (2016) AAC 2341 : (2016) ILRKarnataka 2219

Motor Vehicles Act, 1988 - Section 163A

High Courts05 Jan 2016Partly Allowed

S.A. Sreedhar and Others Vs Anwar S. and Others

Karnataka High Court · (2016) 01 KAR CK 0063

High Courts05 Jan 2016Partly Allowed

Sarojini Ramappa Dhavali and Others Vs Parashuram Durgappa Ankalagi and Others

Karnataka High Court · (2016) 01 KAR CK 0062

Motor Vehicles Act, 1988 - Section 163A, Section 163-A, Section 166, Section 168

High Courts05 Jan 2016Allowed

Ramaswamy Reddy Vs Smt. Yellamma others

Karnataka High Court · (2016) 2 AirKarR 345 : (2016) 3 KCCR 2568

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts05 Jan 2016Dismissed

Smt. Sujatha A. Vs State of Karnataka and Others

Karnataka High Court · (2016) 2 AirKarR 304 : (2016) 3 KCCR 220

Constitution of India, 1950 — Article 16

High Courts05 Jan 2016Dismissed

The Hubli Panjarpol Samstha Vs Prabhudev

Karnataka High Court · (2016) 01 KAR CK 0059

High Courts05 Jan 2016Disposed Off

Ananthamma and Others Vs The Divisional Manager, The New India Assurance Co. Ltd. and Others

Karnataka High Court · (2016) AAC 823 : (2017) 1 ACC 462 : (2016) ACJ 2694 : (2017) 2 TAC 271 : (2016) 2 TNMAC 746