High Courts12 Jan 2016Dismissed
Kamalajammani and Others Vs N.M. Chamaraje Urs and Others
Karnataka High Court · (2016) 01 KAR CK 0179
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 376 of 2,398
High Courts12 Jan 2016Dismissed
Nagaveni and Others Vs M. Vittal Devadiga and Others
Karnataka High Court · (2016) 2 CivilLJ 875 : (2016) 2 KantLJ 342 : (2016) 1 RCRRent 633
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 41 Rule 5Transfer of Property Act, 1882 - Section 106
High Courts12 Jan 2016Allowed
Shubha and Others Vs B.G. Jagadish
Karnataka High Court · (2016) 01 KAR CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 383, Section 384, Section 420, Section 499, Section 500
High Courts12 Jan 2016Dismissed
United India Insurance Company Limited and Others Vs Anusuya and Others
Karnataka High Court · (2016) 01 KAR CK 0176
High Courts12 Jan 2016Partly Allowed
Abhijit and Others Vs The Vice Chancellor, Visvesvaraya Technological University, Belgaum and Others
Karnataka High Court · (2016) 01 KAR CK 0175
Constitution of India, 1950 - Article 14
High Courts12 Jan 2016Dismissed
M. Thyakra Nayak Vs The General Manager BESCOM, Bangalore and Others
Karnataka High Court · (2016) 2 AirKarR 396 : (2016) 3 KCCR 219
Constitution of India, 1950 — Article 311
High Courts12 Jan 2016Allowed
Shubha Vs B.G. Jagadish
Karnataka High Court · (2016) 165 AIC 683 : (2016) 4 KantLJ 117
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 384, 420, 499, 500
High Courts12 Jan 2016Disposed off
C.S. Rangaraju Vs The Divisional Controller, K.S.R.T.C., Hassan Division and Others
Karnataka High Court · (2016) 01 KAR CK 0172
High Courts12 Jan 2016Disposed Off
Commissioner of Central Excise, Customs and Service Tax-LTU Vs Canara Bank Executor, Trustee and Taxation
Karnataka High Court · (2016) 41 STR 788
Finance Act, 1994 - Section 65(12), Section 68, Section 73
High Courts12 Jan 2016Dismissed
Commissioner of Income Tax, Mangalore and Others Vs New Mangalore Port Trust
Karnataka High Court · (2016) 283 CurTR 342 : (2016) ILRKarnataka 701 : (2016) 382 ITR 434
Income Tax Act, 1961 - Section 10, Section 11, Section 12A, Section 12AA, Section 143(3), Section 14A, Section 253(4), Section 260-A, Section 263, Section 264
High Courts12 Jan 2016Allowed
Parvathamma Vs Palamma
Karnataka High Court · (2016) 01 KAR CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 190, Section 195(1), Section 197, Section 204Penal Code, 1860 (IPC) - Section 143, Section 147, Section 149, Section 323, Section 324, Section 34, Section 353, Section 427, Sectio
High Courts12 Jan 2016Dismissed
Dankanachari Vs Ganeshachari and Others
Karnataka High Court · (2016) 01 KAR CK 0167
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Limitation Act, 1963 - Section 5
High Courts12 Jan 2016Disposed off
Preusse India Private Limited and Others Vs The Karnataka State Financial Corporation and Others
Karnataka High Court · (2016) 2 KantLJ 465
High Courts12 Jan 2016Disposed Off
Rakesh and Others Vs The Vice-Chancellor, Visvesvaraya Technological University and Others
Karnataka High Court · (2016) 01 KAR CK 0165
Constitution of India, 1950 - Article 14
High Courts12 Jan 2016Allowed
Arpitha A. Vs Rajiv Gandhi University of Health Sciences for Karnataka and Others
Karnataka High Court · (2016) 3 KantLJ 116
Right to Information Act, 2005 - Section 8
High Courts12 Jan 2016Partly Allowed
Beenarani Vs The Manager, The Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2016) 01 KAR CK 0163
Motor Vehicles Act, 1988 - Section 166
High Courts11 Jan 2016Dismissed
Union of India and Others Vs H. Revani Naik
Karnataka High Court · (2016) 01 KAR CK 0162
High Courts11 Jan 2016Allowed
The Divisional Manager, United India Insurance Co. Ltd. Vs Rajesh and Others
Karnataka High Court · (2016) 01 KAR CK 0161
High Courts11 Jan 2016Allowed
Urvashi Theatre Vs Basetty Trust and Others
Karnataka High Court · (2016) 2 CivilLJ 774 : (2016) 2 KantLJ 300
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts11 Jan 2016Allowed
Natarajan Vs State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0159
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(i), Section 42, Section 42(1), Section 42(2)