Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 146 (1), 146 (2)Mysore (Personal and Miscellaneous) Inams Abolition Act, 1954 — Section 5, 6, 9 A

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High Courts29 Mar 1969

D.M. Nagaraja Rao Vs Indian Oil Corporation Ltd.

Karnataka High Court · (1971) 41 CompCas 621 : (1969) 2 MysLJ 83

Companies Act, 1956 — Section 224, 226, 617, 619Constitution of India, 1950 — Article 12, 14, 309, 311

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High Courts28 Mar 1969

Dalmia Cements (Bharat) Ltd. Vs Regional Transport Officer, Bellary

Karnataka High Court · AIR 1970 Kar 49 : (1969) 2 MysLJ 587

Motor Vehicles Act, 1939 — Section 2 (18), 22Road and Rail Traffic Act, 1933 — Section 36

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High Courts28 Mar 1969

Poovamma and Others Vs Sumathi and Others

Karnataka High Court · AIR 1970 Kar 81 : (1969) 2 MysLJ 17

Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1894 — Section 30

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High Courts24 Mar 1969Allowed

Lalitha Bai Vs Returning Officer, City Municipality Elections, Gulbarga and Others

Karnataka High Court · AIR 1971 Kar 35

Karnataka Municipalities Act, 1964 — Section 16 (1) (c)

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High Courts24 Mar 1969

Deepchand Vs Sampathraj

Karnataka High Court · AIR 1970 Kar 34 : (1970) CriLJ 260 : (1969) 1 MysLJ 606

Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Evidence Act, 1872 — Section 126, 146, 148, 149Penal Code, 1860 (IPC) — Section 499, 500

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High Courts21 Mar 1969

B.B. Mali Patil Vs Sreedar Rao Patil and Another

Karnataka High Court · AIR 1970 Kar 60 : (1969) 2 MysLJ 135

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 57, 57 (3), 64 (b)

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High Courts13 Mar 1969

H.M. Venkatachaliah Vs State of Mysore and Another

Karnataka High Court · (1971) 21 FLR 377 : (1971) 1 LLJ 41 : (1970) 1 MysLJ 380

Industrial Disputes Act, 1947 — Section 10, 12 (5), 33 C (2)

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High Courts12 Mar 1969

Elkal Padmasettappa Ajjappa and Others Vs Commercial Tax Officer, Chitradurga and Others

Karnataka High Court · AIR 1970 Kar 52

Central Sales Tax Act, 1956 — Section 14, 15Mysore Sales Tax Rules, 1948 — Rule 26 (9), 26 (9) (a)

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High Courts11 Mar 1969

I.P. Munavalli Vs Commissioner of Income Tax, Mysore

Karnataka High Court · (1969) 74 ITR 529 : (1970) 1 MysLJ 28

Income Tax Act, 1961 — Section 185, 256 (1)

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