Mysore Industrial Establishments (National and Festival Holidays) Act, 1963 — Section 3, 5, 5 (3)Mysore Industrial establishments (National and Festival Holidays) Rules, 1964 — Rule 9

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High Courts24 Jun 1969

H.H. Dodda Gangadharaiah Vs V.H. Channabasavaiah and Another

Karnataka High Court · AIR 1970 Kar 139 : AIR 1969 Kar 139 : (1969) 2 MysLJ 261

Succession Act, 1925 — Section 230, 299

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High Courts20 Jun 1969

B. Siddoji Rao Vs The State of Mysore and Others

Karnataka High Court · AIR 1970 Kar 162 : (1971) 22 FLR 139 : (1969) ILR (Kar) 231 : (1969) 2 MysLJ 450

Industrial Disputes Act, 1947 — Section 10, 12 (5)

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High Courts18 Jun 1969

K.Y. Pilliah and Sons Vs Commissioner of Income Tax, Mysore, Bangalore

Karnataka High Court · AIR 1970 Kar 110

Finance Act, 1950 — Section 13Income Tax Act, 1922 — Section 66 (2)

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High Courts18 Jun 1969

K.Y. Pilliah and Sons Vs Commissioner of Income Tax, Mysore

Karnataka High Court · (1970) 75 ITR 129

Finance Act, 1988 — Section 13Income Tax Act, 1922 — Section 2 (11) (a), 65 (2)

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High Courts17 Jun 1969

Hindustan Drug House and Another Vs The State of Mysore and Another

Karnataka High Court · (1969) 2 MysLJ 531 : (1970) 25 STC 182

Mysore Sales Tax Act, 1957 — Section 18, 18 (1), 18 A

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High Courts12 Jun 1969

G.B. Mudambadithaya and Others Vs The Union of India and Another

Karnataka High Court · AIR 1969 Kar 362

States Reorganisation Act, 1956 — Section 115, 115 (5)

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High Courts10 Jun 1969

Segu Butchaiah Setty Vs Income Tax Officer, Kolar Circle and Another

Karnataka High Court · (1970) 76 ITR 607

Income Tax Act, 1961 — Section 29, 297 (2) (i), 46 (2)

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High Courts09 Jun 1969

Shambhu Mada Hegde Vs Rama Ishwar Hegde

Karnataka High Court · AIR 1970 Kar 97 : (1969) 2 MysLJ 212

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 23 Rule 3

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High Courts06 Jun 1969

N. Bommon Behram and Another Vs The Government of Mysore and Others

Karnataka High Court · AIR 1970 Kar 89

Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 123, 124Land Acquisition Act, 1894 — Section 11, 15 A

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High Courts04 Jun 1969

K.O. Krishnaswamy and Others Vs Director, Enforcement Directorate, Ministry of Finance, Department of Revenue, Government of India, New Delhi and Another

Karnataka High Court · AIR 1970 Kar 2 : AIR 1969 Kar 3 : (1969) 2 MysLJ 601

Foreign Exchange Regulation Act, 1947 (FEMA) — Section 12 (1), 12 (2), 12 (2) (b)

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High Courts03 Jun 1969

T.S. Krishnamurthy Shetty Vs M. Bharamappa and Others

Karnataka High Court · AIR 1970 Kar 10 : AIR 1969 Kar 10 : (1969) 2 MysLJ 234

Mysore Village Panchayats and Local Boards Act, 1959 — Section 207, 53 (2), 53 (2) (b), 53 (3), 53 (4)

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