High Courts28 Feb 1977
Varadha Rao Vs State of Karnataka and Another
Karnataka High Court · (1977) ILR (Kar) 635 : (1977) 1 KarLJ 291 : (1978) 1 LLJ 78
Mysore Civil Services Rules, 1958 — Rule 10 (1), 10 (5) (c), 98A
COURT ARCHIVE
Karnataka High Court judgments
48,956 judgments · page 2,286 of 2,448
High Courts25 Feb 1977
The State of Karnataka Vs R.Y. Hulkoti
Karnataka High Court · AIR 1977 Kar 119 : (1977) ILR (Kar) 961 : (1977) 1 KarLJ 281
Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 121, 171
High Courts25 Feb 1977
T.R. Seetharamiah Vs B.V. Shivappa
Karnataka High Court · AIR 1977 Kar 122 : (1977) ILR (Kar) 875 : (1977) 1 KarLJ 284
Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Rent Control Act, 1961 — Section 21 (1) (a), 50
High Courts25 Feb 1977
H. Ganesh Kamath and Others Vs The State of Karnataka and Others
Karnataka High Court · AIR 1977 Kar 165 : (1977) 1 KarLJ 277
Constitution of India, 1950 — Article 131A, 228AKarnataka Motor Vehicles Rules, 1963 — Rule 5 (2), 5 (3)Motor Vehicles Act, 1939 — Section 7 (4), 7 (6), 7 (7), 7 (8)
High Courts24 Feb 1977
United Breweries Ltd. Vs Addl. Commissioner of Income Tax, Mysore and Another
Karnataka High Court · (1978) 115 ITR 120 : (1977) 2 KarLJ 86
Companies (Profits) Surtax Act, 1964 — Section 18Income Tax Act, 1961 — Section 256 (1)Super Profits Tax Act, 1963 — Section 19
High Courts22 Feb 1977Allowed
Hire Masudi Inam (Jamia Masjid), Shiraguppa Vs The Land Tribunal, Shiraguppa and others
Karnataka High Court · AIR 1977 Kar 209
High Courts22 Feb 1977
Hukamichand Devkisen Sarda and Others Vs Ratanlal Rupchand Heda and Others
Karnataka High Court · (1977) CriLJ 1370
Criminal Procedure Code, 1973 (CrPC) — Section 244, 397, 398Penal Code, 1860 (IPC) — Section 420
High Courts22 Feb 1977
The State of Karnataka Vs The Indian Union Owning South Central Railway and Others
Karnataka High Court · AIR 1977 Kar 168 : (1977) ILR (Kar) 360 : (1977) 2 KarLJ 505
Constitution of India, 1950 — Article 13, 131 (a), 141Government of India Act, 1919 — Section 204
High Courts21 Feb 1977
Chandra Bai Vs Tukaram
Karnataka High Court · AIR 1977 Kar 170 : (1977) ILR (Kar) 556 : (1977) 1 KarLJ 270
Karnataka Rent Control Act, 1961 — Section 21 (1) (a), 21 (1) (f)Transfer of Property Act, 1882 — Section 108
High Courts21 Feb 1977
Shivaputrappa Gurshantappa Angadi and Others Vs State of Karnataka and Another
Karnataka High Court · (1977) CriLJ 1369
Criminal Procedure Code, 1973 (CrPC) — Section 107, 107 (1), 482
High Courts21 Feb 1977
B.G. Thimmappaiah and Others Vs Gurusiddappa and Others
Karnataka High Court · (1977) CriLJ 1544
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145 (1), 482
High Courts18 Feb 1977
P.M. Raju Vs State of Karnataka
Karnataka High Court · (1977) ACJ 336 : (1977) CriLJ 1545
Penal Code, 1860 (IPC) — Section 279, 338
High Courts18 Feb 1977
The Secretary to the Council of the Chartered Accountants of India Vs B. Shantaram Rao, and Others
Karnataka High Court · AIR 1977 Kar 124 : (1977) 1 KarLJ 255
Chartered Accountants Act, 1949 — Section 21, 22 (6), 22 (7)
High Courts18 Feb 1977
Beerapa Lakkappa Devakatti Vs The Land Tribunal and Others
Karnataka High Court · AIR 1977 Kar 128 : (1977) 1 KarLJ 252
Constitution of India, 1950 — Article 226Karnataka Land Reforms Act, 1961 — Section 133, 44, 45
High Courts17 Feb 1977
Vazayil Mohammed Vs Sridhar Puranika
Karnataka High Court · AIR 1977 Kar 129 : (1977) ILR (Kar) 551 : (1977) 1 KarLJ 203
Karnataka Rent Control Act, 1961 — Section 21 (1) (a), 21 (1) (f), 6
High Courts14 Feb 1977
Vasundara Traders Vs State of Karnataka
Karnataka High Court · (1977) CriLJ 1539
Criminal Procedure Code, 1973 (CrPC) — Section 401Essential Commodities Act, 1955 — Section 6 B, 6 C
High Courts14 Feb 1977
The Union of India Vs C.R. Prabhanna and Sons
Karnataka High Court · AIR 1977 Kar 132 : (1977) ILR (Kar) 545 : (1977) 1 KarLJ 247
Civil Procedure Code, 1908 (CPC) — Section 20, 20 (c)Railways Act, 1890 — Section 80
High Courts10 Feb 1977
Ganesha Narayana Hegde Doddamane Vs Commercial Tax Officer and Another
Karnataka High Court · (1978) 7 CTR 79 : (1976) 1 KarLJ 233 : (1977) 40 STC 400
Karnataka Sales Tax Act, 1957 — Section 13 (3) (b), 13 (4), 15 (2)Partnership Act, 1932 — Section 25
High Courts10 Feb 1977
Bank of Baroda and Another Vs Official Receiver, Sk. and Others
Karnataka High Court · (1978) 1 KarLJ 171
Contract Act, 1872 — Section 172Sales of Goods Act, 1930 — Section 2(4)
High Courts10 Feb 1977
Ganesha Narayana Hegde Vs The Commercial Tax Officer and Another
Karnataka High Court · (1977) CriLJ 1854
Criminal Procedure Code, 1973 (CrPC) — Section 421Karnataka Sales Tax Act, 1957 — Section 13 (3) (b), 13 (4)