Ishwarappa and Others Vs M.A. Maniyar and Sons and Others
Karnataka High Court · (1977) 2 KarLJ 462
COURT ARCHIVE
48,956 judgments · page 2,284 of 2,448
Karnataka High Court · (1977) 2 KarLJ 462
Karnataka High Court · (1978) 112 ITR 12 : (1977) 2 KarLJ 247
Karnataka High Court · (1977) 2 KarLJ 396
Karnataka High Court · (1978) 1 KarLJ 361
Karnataka High Court · (1977) 2 KarLJ 395
Karnataka High Court · AIR 1977 Kar 131 : (1977) ILR (Kar) 954 : (1977) 2 KarLJ 150
Karnataka High Court · (1978) 1 KarLJ 389
Karnataka High Court · (1978) 1 KarLJ 352
Karnataka High Court · (1977) 2 KarLJ 394
Karnataka High Court · (1978) 7 CTR 304B
Karnataka High Court · AIR 1977 Kar 191 : (1977) ILR (Kar) 1319 : (1977) 2 KarLJ 459
Karnataka High Court · (1978) 7 CTR 304B
Karnataka High Court · AIR 1978 Kar 28 : (1977) 1 KarLJ 417
Karnataka High Court · AIR 1977 Kar 199 : (1977) 1 KarLJ 439
Karnataka High Court · AIR 1977 Kar 201 : (1977) 1 KarLJ 435
Karnataka High Court · (1977) CriLJ 1541
Karnataka High Court · AIR 1977 Kar 156 : (1977) ILR (Kar) 997 : (1977) 1 KarLJ 445
Karnataka High Court · (1977) CriLJ 1859
Karnataka High Court · AIR 1978 Kar 95 : (1977) 1 KarLJ 409
Karnataka High Court · AIR 1977 Kar 158 : (1977) ILR (Kar) 992 : (1977) 2 KarLJ 1