High Courts21 Apr 1978
Manje Gowda M. Vs State of Karnataka and Others
Karnataka High Court · (1978) 2 KarLJ 406
Karnataka Land Revenue Rules, 1966 — Rule 7
COURT ARCHIVE
Karnataka High Court judgments
48,956 judgments · page 2,271 of 2,448
High Courts21 Apr 1978
Ravi Machine Tools (P.) Ltd. Vs Commissioner of Income Tax
Karnataka High Court · (1978) ILR (Kar) 1527 : (1978) 114 ITR 459
Income Tax Act, 1961 — Section 37 (1), 80 J
High Courts21 Apr 1978
Maj. V.M. Krishnan Vs Union of India and Others
Karnataka High Court · (1978) 2 KarLJ 381
High Courts21 Apr 1978
Commissioner of Wealth Tax, Mysore Vs C.S. Manvi and Others
Karnataka High Court · (1978) 114 ITR 417
Wealth Tax Act, 1957 — Section 139 (3), 14 (1), 14 (2), 27 (1)
High Courts21 Apr 1978
Chowdappa T. Vs Presiding Officer. Labour Court and Another
Karnataka High Court · (1978) 2 KarLJ 366
Industrial Disputes Act, 1947 — Section 10
High Courts20 Apr 1978
Commissioner of Income Tax, Karnataka-I, Bangalore Vs Executors of the Estate of Late H.H. Rajkuverba Dowager Maharani Saheb of Gondal Commissioner of Income Tax, Karnataka-I, Bangalore Vs Nanda Theatres, Bangalore and Others
Karnataka High Court · (1979) ILR (Kar) 148 : (1978) 115 ITR 301
Income Tax Act, 1961 — Section 143 (3), 215, 217, 217 (1), 263
High Courts20 Apr 1978
Ningappa Vs Basreddy and Others
Karnataka High Court · (1978) 2 KarLJ 312
Criminal Procedure Code, 1973 (CrPC) — Section 203B
High Courts20 Apr 1978
Venkataswamy K.R. Vs State of Karnataka and Others
Karnataka High Court · (1978) 2 KarLJ 441
Electricity Act, 1910 — Section 37
High Courts20 Apr 1978
Hayath Bi and Others Vs Nissar Ahmed and Others
Karnataka High Court · (1978) 2 KarLJ 332
High Courts20 Apr 1978
Rajpur Pampapathy and Others Vs The State
Karnataka High Court · (1978) 2 KarLJ 310
High Courts19 Apr 1978
T. Thippa Reddy and Another Vs Assistant Commissioner, Bangalore and Another
Karnataka High Court · AIR 1979 Kar 129
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 11, 25, 25 (1), 25 (2), 30
High Courts19 Apr 1978
Regional Director, Employees State Insurance Corporation Vs Fibre Bangalore (P) Ltd.
Karnataka High Court · AIR 1980 Kar 86
Employees State Insurance Act, 1948 — Section 45 A, 45 B, 55 A, 68, 75
High Courts18 Apr 1978
Indian Telephone Industries Ltd. Vs State of Karnataka and Others
Karnataka High Court · (1978) ILR (Kar) 1282 : (1978) 2 KarLJ 294 : (1978) 1 LLJ 544
Constitution of India, 1950 — Article 141, 226, 324, 329Industrial Disputes Act, 1947 — Section 10, 10 (1), 10 (1) (c)
High Courts18 Apr 1978
Rudravva and Another Vs State of Karnataka and Others
Karnataka High Court · (1978) 2 KarLJ 290
Karnataka Land Reforms Act, 1961 — Section 48a(1)
High Courts17 Apr 1978
Basappa Mahadevappa Ganiger Vs Balasaheb Shivarudrappa Kumar Desai and Others
Karnataka High Court · (1978) 2 KarLJ 287
Criminal Procedure Code, 1973 (CrPC) — Section 410
High Courts17 Apr 1978
Katanur Doddappa Vs State of Karnataka and Another
Karnataka High Court · (1978) 2 KarLJ 284
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts17 Apr 1978
Mysore Kirloskar Ltd. Vs The Commissioner of Income Tax, Bangalore
Karnataka High Court · AIR 1978 Kar 193 : (1978) 114 ITR 443
Income Tax Act, 1922 — Section 10 (1) (xv)Income Tax Act, 1961 — Section 37
High Courts17 Apr 1978
Lalajibaishah and Others Vs Asalchand Hukmischand Porawal and Another
Karnataka High Court · (1978) 2 KarLJ 329
Criminal Procedure Code, 1973 (CrPC) — Section 203
High Courts17 Apr 1978
Narasimha Murthy G. Vs State of Karnataka and Others
Karnataka High Court · (1978) 2 KarLJ 282
Constitution of India, 1950 — Article 16(1)
High Courts17 Apr 1978
Cariappa C.B. Vs State of Karnataka
Karnataka High Court · (1978) 2 KarLJ 285
Criminal Procedure Code, 1973 (CrPC) — Section 256(1)