High Courts29 May 1978

Abdulmunaf Vs Salima

Karnataka High Court · (1979) CriLJ 172

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125 (1) (b), 127 (3)
High Courts04 May 1978

Nateshan Vs The State of Karnataka

Karnataka High Court · (1978) CriLJ 1642

Criminal Procedure Code, 1973 (CrPC) — Section 248 (2)Penal Code, 1860 (IPC) — Section 420, 471Prevention of Corruption Act, 1988 — Section 5 (1) (d), 5 (2)