High Courts10 Jul 1981
Sangangowda Vs Spl L.A.O., U.K. Project
Karnataka High Court · (1981) 2 KarLJ 334
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
COURT ARCHIVE
Karnataka High Court judgments
47,718 judgments · page 2,167 of 2,386
High Courts10 Jul 1981
Khatijabi and Others Vs Zahidabi and Others
Karnataka High Court · (1981) 2 KarLJ 346
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts10 Jul 1981
Vijayamma Vs State of Karnataka
Karnataka High Court · (1981) ILR (Kar) 1141 : (1981) 2 KarLJ 342
Karnataka Police Act, 1963 — Section 2 (18), 92 (1) (o)m 9 (1) (r)
High Courts10 Jul 1981
M.R. Krishnappa Vs Bhagyalaksbmamma and Others
Karnataka High Court · (1982) ACJ 394 : AIR 1982 Kar 77 : (1983) 54 CompCas 385
Civil Procedure Code, 1908 (CPC) — Section 21Motor Vehicles Act, 1939 — Section 110 A
High Courts10 Jul 1981
Shankarappa Ramappa Vs State of Karnataka
Karnataka High Court · (1981) 2 KarLJ 463
Criminal Procedure Code, 1973 (CrPC) — Section 170(2)
High Courts09 Jul 1981
Noreen Judith Sandhurst Vs Raymond Bernard Sandhurst
Karnataka High Court · AIR 1982 Kar 102
Divorce Act, 1869 — Section 10, 17
High Courts07 Jul 1981
Venu, K. Vs State of Karnataka and Others
Karnataka High Court · (1983) 1 KarLJ 409
Karnataka Motor Vehicles Rules, 1963 — Rule 12Motor Vehicles Act, 1988 — Section 7(6)
High Courts07 Jul 1981
The Oriental Fire and General Insurance Co. Ltd. Vs Tippanna Gadageppa Kundgol and Another
Karnataka High Court · (1982) ACJ 102 : AIR 1982 Kar 150 : (1983) 54 CompCas 356(1)
Motor Vehicles Act, 1939 — Section 110 B, 95 (4), 96 (1)
High Courts06 Jul 1981
Ayya K.C. Vs M. Parasmal
Karnataka High Court · (1982) 1 KarLJ 130
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts03 Jul 1981
P.N. Krishnamoorthi Bhat Vs Shivaprasad and Another
Karnataka High Court · AIR 1982 Kar 173 : (1982) ILR (Kar) 128
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3B, 151, 152Mysore Court-fees and Suits Valuation Act, 1958 — Section 41 (2)
High Courts03 Jul 1981
Lakshmaiah Vs K.S.R.T.C. and Another
Karnataka High Court · (1982) 1 KarLJ 505
Karnataka State Road Transport Corporation (Cadres and Recruitment) Regulations, 1968 — Regulation 7(2)
High Courts02 Jul 1981
M.B. Annegowda and Another Vs Kalamma
Karnataka High Court · AIR 1982 Kar 65 : (1981) 2 KarLJ 330
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 85
High Courts02 Jul 1981
A. Prasad Vs State of Karnataka
Karnataka High Court · (1982) CriLJ 542 : (1981) ILR (Kar) 857 : (1981) 2 KarLJ 7
Criminal Procedure Code, 1973 (CrPC) — Section 437 (1), 437 (3), 439Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 1981
Srt Institute of Commerce Vs State of Karnataka Others
Karnataka High Court · (1981) 2 KarLJ 193
Constitution of India, 1950 — Article 226Karnataka Rules for Commercial Education, 1975 — Rule 3(A)(Ii)
High Courts01 Jul 1981
Khoday Brewing Distilling Industries P. Ltd. Vs State of Karnataka and Others
Karnataka High Court · (1981) 2 KarLJ 533
Karnataka Co-operative Societies Act, 1959 — Section 9
High Courts30 Jun 1981
B.R. Vishwanath Singh Vs Shivalingaiah
Karnataka High Court · AIR 1982 Kar 81 : (1981) ILR (Kar) 1405
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts30 Jun 1981
Balasubramanyam, M.P. Vs T.K. Nagarathnamma
Karnataka High Court · (1982) 1 KarLJ 89
High Courts30 Jun 1981Allowed
M. P. Balasubramanyam Vs T.K. Nagarathanamma
Karnataka High Court · AIR 1982 Kar 177
High Courts29 Jun 1981
Sundara Shetty Vs K. Sanjiva Rao and Others
Karnataka High Court · (1982) ACJ 129 : AIR 1982 Kar 84 : (1981) ILR (Kar) 1335 : (1981) 2 KarLJ 313
Motor Vehicles Act, 1939 — Section 110 B
High Courts29 Jun 1981
Karnataka State Financial Corporation Vs Sri Nithyananda Bhavan and Another
Karnataka High Court · AIR 1982 Kar 179 : (1981) ILR (Kar) 1347 : (1981) 2 KarLJ 321
Civil Procedure Code, 1908 (CPC) — Section 54State Financial Corporations Act, 1951 — Section 31