Shivaputrappa S. Umadi and Others Vs Rabkavi Banahatti Municipality and Another
Karnataka High Court · (1981) 2 KarLJ 386
COURT ARCHIVE
47,718 judgments · page 2,169 of 2,386
Karnataka High Court · (1981) 2 KarLJ 386
Karnataka High Court · (1981) 2 KarLJ 154
Karnataka High Court · (1982) ACJ 620 : (1983) 54 CompCas 356 : (1981) ILR (Kar) 952
Karnataka High Court · (1981) 2 KarLJ 303
Karnataka High Court · (1982) 1 KarLJ 281
Karnataka High Court · AIR 1982 Kar 89 : (1981) ILR (Kar) 1477
Karnataka High Court · (1981) 2 KarLJ 160
Karnataka High Court · AIR 1982 Kar 91 : (1981) ILR (Kar) 1305
Karnataka High Court · AIR 1982 Kar 153 : (1981) ILR (Kar) 946
Karnataka High Court · (1981) 24 CTR 1 : (1982) 135 ITR 424 : (1981) 7 TAXMAN 310
Karnataka High Court · (1981) 2 KarLJ 161
Karnataka High Court · (1981) 2 KarLJ 548
Karnataka High Court · AIR 1982 Kar 156 : (1981) ILR (Kar) 1543 : (1981) 2 KarLJ 290
Karnataka High Court · (1982) ACJ 32 : (1983) 54 CompCas 172 : (1981) ILR (Kar) 832
Karnataka High Court · AIR 1982 Kar 159 : (1982) ILR (Kar) 439
Karnataka High Court · (1983) 54 CompCas 551 : (1981) ILR (Kar) 815 : (1981) 2 KarLJ 253
Karnataka High Court · (1982) 28 CTR 290 : (1981) ILR (Kar) 1219 : (1982) 135 ITR 673
Karnataka High Court · (1982) ACJ 1 : (1982) 52 CompCas 340 : (1981) 2 KarLJ 39
Karnataka High Court · AIR 1982 Kar 93 : (1981) ILR (Kar) 819 : (1981) 2 KarLJ 11
Karnataka High Court · AIR 1981 Kar 161 : (1983) 54 CompCas 184(1) : (1981) ILR (Kar) 817