Gangappa R. Vs Agricultural Produce Marketing Committee Yeswantapur and Another
Karnataka High Court · (1981) 2 KarLJ 284
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Karnataka High Court · (1981) 2 KarLJ 284
Karnataka High Court · (1981) 2 KarLJ 513
Karnataka High Court · (1981) 2 KarLJ 489
Karnataka High Court · (1981) 2 KarLJ 353
Karnataka High Court · (1981) 2 KarLJ 350
Karnataka High Court · (1981) 2 KarLJ 433
Karnataka High Court · (1981) 2 KarLJ 481
Karnataka High Court · (1981) 2 KarLJ 388
Karnataka High Court · AIR 1982 Kar 281 : (1981) ILR (Kar) 1556
Karnataka High Court · AIR 1982 Kar 50 : (1981) 2 KarLJ 276
Karnataka High Court · (1981) 2 KarLJ 343
Karnataka High Court · (1982) CriLJ 1336 : (1981) ILR (Kar) 1135 : (1981) 2 KarLJ 512
Karnataka High Court · (1981) 2 KarLJ 347
Karnataka High Court · AIR 1982 Kar 183 : (1983) 54 CompCas 551(1) : (1981) ILR (Kar) 1352
Karnataka High Court · (1982) ACJ 288
Karnataka High Court · (1982) ACJ 176
Karnataka High Court · (1981) 2 KarLJ 335
Karnataka High Court · AIR 1982 Kar 187 : (1983) 54 CompCas 399 : (1981) ILR (Kar) 1549 : (1982) 1 KarLJ 91
Karnataka High Court · (1981) 2 KarLJ 341
Karnataka High Court · (1981) 2 KarLJ 333