Hindustan Petroleum Corporation Limited Vs Virupakshappa Channabasappa Kotambri
Karnataka High Court · AIR 1982 Kar 275 : (1982) ILR (Kar) 1 : (1982) 2 KarLJ 121
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47,718 judgments · page 2,157 of 2,386
Karnataka High Court · AIR 1982 Kar 275 : (1982) ILR (Kar) 1 : (1982) 2 KarLJ 121
Karnataka High Court · (1982) 1 KarLJ 430
Karnataka High Court · (1982) 1 KarLJ 229
Karnataka High Court · AIR 1982 Kar 283 : (1982) ILR (Kar) 1203 : (1982) 2 KarLJ 49
Karnataka High Court · (1982) 1 KarLJ 455 : (1982) 51 STC 76
Karnataka High Court · AIR 1982 Kar 237 : (1982) ILR (Kar) 709
Karnataka High Court · (1982) 2 KarLJ 249
Karnataka High Court · AIR 1983 Kar 85 : (1982) 2 KarLJ 208
Karnataka High Court · AIR 1982 Kar 251
Karnataka High Court · (1982) 2 KarLJ 258
Karnataka High Court · AIR 1982 Kar 235 : (1982) ILR (Kar) 491 : (1982) 1 KarLJ 344
Karnataka High Court · (1984) 55 CompCas 68
Karnataka High Court · (1982) 1 KarLJ 296
Karnataka High Court · AIR 1982 Kar 288
Karnataka High Court · (1982) 2 KarLJ 73
Karnataka High Court · (1982) 2 KarLJ 217
Karnataka High Court · (1982) 2 KarLJ 11
Karnataka High Court · (1984) 55 CompCas 670
Karnataka High Court · (1982) ACJ 333
Karnataka High Court · (1981) 12 KAR CK 0008