D. Ramanatha Gupta Vs S. Razaack
Karnataka High Court · AIR 1982 Kar 314 : (1982) ILR (Kar) 579 : (1982) 1 KarLJ 394
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47,718 judgments · page 2,155 of 2,386
Karnataka High Court · AIR 1982 Kar 314 : (1982) ILR (Kar) 579 : (1982) 1 KarLJ 394
Karnataka High Court · (1983) 54 STC 263
Karnataka High Court · (1982) 2 KarLJ 17
Karnataka High Court · (1982) 2 KarLJ 479
Karnataka High Court · (1982) 1 KarLJ 409
Karnataka High Court · (1982) 2 KarLJ 24
Karnataka High Court · AIR 1983 Kar 22
Karnataka High Court · (1982) 1 KarLJ 287
Karnataka High Court · AIR 1982 Kar 270 : (1982) 2 KarLJ 82
Karnataka High Court · (1982) 2 KarLJ 345
Karnataka High Court · (1982) 1 KarLJ 371
Karnataka High Court · (1982) 2 KarLJ 64
Karnataka High Court · (1982) CriLJ 1334 : (1982) ILR (Kar) 474 : (1982) 1 KarLJ 369
Karnataka High Court · (1982) 1 KarLJ 503
Karnataka High Court · (1982) 2 KarLJ 255
Karnataka High Court · (1983) 1 KarLJ 236
Karnataka High Court · (1983) 1 KarLJ 233
Karnataka High Court · AIR 1982 Kar 319 : (1982) ILR (Kar) 830
Karnataka High Court · (1982) 1 KarLJ 517
Karnataka High Court · (1982) 1 KarLJ 473