High Courts17 Dec 1981
Narasimhaiah Setty Vs Govindappa Naidu and Others
Karnataka High Court · (1982) 1 KarLJ 210
Evidence Act, 1872 — Section 35Hindu Adoptions and Maintenance Act, 1956 — Section 10
COURT ARCHIVE
Karnataka High Court judgments
47,718 judgments · page 2,158 of 2,386
High Courts16 Dec 1981
Ganappayya Govind Vs Dy. Supdt. of Police, Karawar and Another
Karnataka High Court · (1982) 2 KarLJ 54
Motor Vehicles Act, 1988 — Section 33
High Courts16 Dec 1981
Babu Vs Nawab Khan
Karnataka High Court · (1982) 1 KarLJ 316
Karnataka Rent Control Act, 1961 — Section 29(1)
High Courts15 Dec 1981
Motor Industries Company Limited Vs The Assistant Commissioner of Commercial Taxes (Asst. I), Bangalore City Division, Bangalore
Karnataka High Court · (1982) 1 KarLJ 449 : (1983) 52 STC 206
Constitution of India, 1950 — Article 226, 226 (3)Karnataka Sales Tax Act, 1957 — Section 12 (3), 5 (1)
High Courts14 Dec 1981
Town Mun. Council, Naregal Vs State of Karnataka and Others
Karnataka High Court · (1982) 2 KarLJ 47
Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 97
High Courts14 Dec 1981
Sampangiramaiah N.S. Vs Officer Commanding Kar. Battalion Ncc
Karnataka High Court · (1982) 2 KarLJ 231
National Cadets Corps Rules, 1948 — Rule 13
High Courts12 Dec 1981
Mohammed, M. Vs B. Vasumal
Karnataka High Court · (1982) 2 KarLJ 285
Karnataka High Court Act, 1961 — Section 5Karnataka High Court Rules, 1959 — Rule 1(H)
High Courts11 Dec 1981
Anjaneyaswamy M.K. Vs C. Narayanaswamy
Karnataka High Court · (1982) 1 KarLJ 225
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Karnataka Rent Control Act, 1961 — Section 21(1)
High Courts10 Dec 1981
G. Marappa and Another Vs State Bank of Mysore
Karnataka High Court · (1982) 1 KarLJ 320
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11
High Courts10 Dec 1981Dismissed
G.N. Vishwanath and Another Vs Andal and Others
Karnataka High Court · (1982) ACJ 128
Employees State Insurance Act, 1948 — Section 53, 61Motor Vehicles Act, 1988 — Section 110 A
High Courts09 Dec 1981
Vokkaligara Laxmiah Vs Vokkaligara Devegowda and Another
Karnataka High Court · (1982) 1 KarLJ 242
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 16
High Courts08 Dec 1981
D. Jayamma and Another Vs S. Govindaswamy and Others
Karnataka High Court · (1982) ACJ 467 : (1984) 54 CompCas 879 : (1982) ILR (Kar) 550 : (1982) 1 KarLJ 375
Motor Vehicles Act, 1988 — Section 110 A, 110 AA
High Courts07 Dec 1981
Janardhana R. Vs Selection Committee for Admission to Engineering Degree Course
Karnataka High Court · (1982) 1 KarLJ 236
Karnataka Engineering Colleges and Technological Institutes (Selection of Candidates for Admission) Rules, 1979 — Rule 3
High Courts04 Dec 1981
Dalmia Cement (Bharath) Ltd. Vs State of Karnataka and Others
Karnataka High Court · (1982) 2 KarLJ 80
Karnataka Motor Vehicles Taxation Act, 1957 — Section 3
High Courts04 Dec 1981
Mahadeshwara Stores Vs State of Karnataka and Others
Karnataka High Court · (1983) 2 KarLJ 201
Constitution of India, 1950 — Article 226
High Courts04 Dec 1981
State of Karnataka and Another Vs M. Rajeevi Bai
Karnataka High Court · (1982) 1 KarLJ 495
Limitation Act, 1963 — Section 5
High Courts03 Dec 1981
Lekhraj Jassumal and Sons Vs Collector of Customs and Cen. Excise and Others
Karnataka High Court · (1982) 1 KarLJ 378
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111
High Courts01 Dec 1981
Laxman Gowda, M. Vs Tahsildar, Mudigere and Another
Karnataka High Court · (1982) 1 KarLJ 502
Karnataka Land Grant Rules, 1969 — Rule 26Karnataka Land Revenue Act, 1964 — Section 94(3)
High Courts30 Nov 1981
Rouben Isreal Patter Vs Mamta and Another
Karnataka High Court · AIR 1983 Kar 10 : (1982) ILR (Kar) 819
Divorce Act, 1869 — Section 10, 22, 43, 51
High Courts30 Nov 1981
Anathasevashrama Trust, Malladihalli Vs H.C. Ramakrishna Rao and Another
Karnataka High Court · (1982) 1 KarLJ 484
Karnataka Private Educational Institutions (Discipline and Control) Act, 1975 — Section 4