High Courts05 Apr 2022Disposed Of
M/S. Avon Township Developers Vs M/S. Teleradiology Solutions Pvt. Ltd & Others
Karnataka High Court · (2022) 04 KAR CK 0005
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 132 of 2,399
High Courts04 Apr 2022
Madan Rao & Others Vs State Of Karnataka & Others
Karnataka High Court · (2022) 04 KAR CK 0004
High Courts01 Apr 2022Allowed
Ambanna S/o Shankreppa Hugar Vs State Of Karnataka
Karnataka High Court · (2022) 04 KAR CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 409, 417, 420
High Courts01 Apr 2022Disposed Of
J N Stone Products Vs State Of Karnataka
Karnataka High Court · (2022) 04 KAR CK 0002
High Courts01 Apr 2022Dismissed
Rehan Khan Vs Hon�ble Prime Minister Of India
Karnataka High Court · (2022) 04 KAR CK 0001
High Courts29 Mar 2022Disposed Of
New Indian College Of Nursing Vs Registrar, Rguhs, 4th T Block, Jayanagar, Bengaluru � 560 041
Karnataka High Court · (2022) 03 KAR CK 0063
High Courts29 Mar 2022Disposed Of
Surya College Of Nursing Vs Registrar, Rguhs, 4th T Block, Jayanagar, Bengaluru � 560 041
Karnataka High Court · (2022) 03 KAR CK 0062
High Courts29 Mar 2022Dismissed
Irfan Pasha & Others Vs State Of Karnataka
Karnataka High Court · (2022) 03 KAR CK 0060
National Investigation Agency Act, 2008 — Section 19, 20, 21, 21(1), 21(2), 21(3), 21(4)Indian Penal Code, 1860 — Section 34, 201, 302Arms Act, 1959 — Section 3, 27
High Courts28 Mar 2022Dismissed
V. Jayalakshmi Vs Dhanashekar K
Karnataka High Court · (2022) 03 KAR CK 0064
National Investigation Agency Act, 2008 — Section 138
High Courts25 Mar 2022Disposed Of
Pratik Mantri Vs KKR India Asset Finance Ltd & Others
Karnataka High Court · (2022) 03 KAR CK 0055
High Courts25 Mar 2022Disposed Of
Marwin Govias Vs Deputy Director Mines & Geology Department 1 St Floor, Jugul Towers Mallikatte Mangaluru � 575 002 & Others
Karnataka High Court · (2022) 03 KAR CK 0054
High Courts25 Mar 2022Disposed Of
Peeyush Tyagi & Others Vs Rajiv Gandhi University Of Health Science Represented By Its Registrar & Others
Karnataka High Court · (2022) 03 KAR CK 0053
Constitution Of India, 1950 — Article 226
High Courts25 Mar 2022Dismissed
Anuradha Bharath Vs M/S. I.T.M.S. And Company & Others
Karnataka High Court · (2022) 03 KAR CK 0052
Negotiable Instruments Act, 1881 — Section 138, 142Code Of Criminal Procedure, 1973 — Section 200, 302, 391, 465
High Courts24 Mar 2022Dismissed
Santosh & Others Vs State Of Karnataka & Others
Karnataka High Court · (2022) 03 KAR CK 0057
High Courts24 Mar 2022Disposed Of
K.R. Raghavendra Vs Ramesh J
Karnataka High Court · (2022) 03 KAR CK 0056
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts24 Mar 2022Disposed Of
Kumar Ishwar Vs Notational Medical Commission (Formerly Known As Medical Council Of India) & Others
Karnataka High Court · (2022) 03 KAR CK 0045
High Courts23 Mar 2022Dismissed/ Disposed Of/ Partly Allowed
Hrishikesh Sahoo Vs State Of Karnataka & Others
Karnataka High Court · (2022) 03 KAR CK 0059
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 323, 329, 354, 375, 376, 377, 386, 406, 420, 467, 468, 471, 498A, 506, 511Protection Of Children From Sexual Offences Act, 2012 — Section 3, 3(1)(d), 4, 4(3), 5, 5(m), 5(l), 5(1)(m)(L), 5(2), 6, 7, 8, 9, 10, 16, 18, 22, 29, 30, 30(2), 35, 35(2), 54Code Of Criminal Procedure, 1973 — Section 216, 220, 223, 232, 482
High Courts23 Mar 2022Disposed Of
Jayamma Vs Jagadish
Karnataka High Court · (2022) 03 KAR CK 0058
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts23 Mar 2022Allowed
B Mallikarjun S/O. Malleshappa & Others Vs Joint Director Of Land Records, Belgaum Division & Others
Karnataka High Court · (2022) 03 KAR CK 0049
High Courts23 Mar 2022Partly Allowed
Basavaraj S/O Hussainappa Vs Duroji Rao S/O Laxmanrao & Others
Karnataka High Court · (2022) 03 KAR CK 0048