High Courts04 Mar 2010Dismissed
Union of India Vs Kwality Biscuits Ltd.
Karnataka High Court · (2011) 272 ELT 364 : (2012) 27 STR 210
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,231 of 2,397
High Courts03 Mar 2010Allowed
State Vs Sheenappa Gowda and Others
Karnataka High Court · (2011) 4 KCCR 2759
Penal Code, 1860 (IPC) — Section 143, 147, 148, 447
High Courts03 Mar 2010Dismissed
Madhu Srinivas Vs Vijaya O.L.
Karnataka High Court · (2011) 1 DMC 504
Hindu Marriage Act, 1955 — Section 9
High Courts03 Mar 2010Dismissed
The Deputy Conservator of Forests, Hunsur Wild Life Division, Hunsur, Mysore Division and Another Vs IBEX Gallagher Private Limited
Karnataka High Court · (2010) 4 KarLJ 426
Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 3
High Courts03 Mar 2010Allowed
K. Rajendra Vs P. Somanna and Nagalambha
Karnataka High Court · (2010) 5 KarLJ 549 : (2010) 2 KCCR 1514 : (2011) 6 RCR(Civil) 1672
Transfer of Property Act, 1882 — Section 60, 83
High Courts03 Mar 2010Dismissed
The Commissioner of Income Tax and The Joint Commissioner of Income Tax (Asst) Vs Pharmacia United Ltd.
Karnataka High Court · (2010) 03 KAR CK 0227
High Courts03 Mar 2010Dismissed
Smt. Rathnamma and Others Vs Smt. Ademma
Karnataka High Court · (2010) 3 KarLJ 130
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, Order 26 Rule 9
High Courts03 Mar 2010Allowed
S. Srinivas Vs Sri Palagani Gangadhara Rao and United India Insurance Co. Ltd.
Karnataka High Court · (2011) ACJ 1102 : (2011) 6 RCR(Civil) 2798 : (2011) 4 TAC 278
High Courts03 Mar 2010
United India Insurance Company Ltd. Vs Varija and Others
Karnataka High Court · (2010) 03 KAR CK 0064
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 (2), 151Motor Vehicles Act, 1988 — Section 145, 146, 173 (1)
High Courts03 Mar 2010Dismissed
Commissioner of Income Tax and Another Vs Gokuldas Apparels (P) Ltd.
Karnataka High Court · (2010) 03 KAR CK 0039
Income Tax Act, 1961 — Section 115 JA, 115 JA (1), 115 JA (1A)
High Courts03 Mar 2010Allowed
United India Insurance Co. Ltd. Vs Syed Mahaboob and Another
Karnataka High Court · (2011) ACJ 1748
High Courts03 Mar 2010
Farthunisa Vs K.M. Purushotham and Others
Karnataka High Court · (2010) 3 KarLJ 331
Arbitration and Conciliation Act, 1996 — Section 34
High Courts03 Mar 2010Dismissed
Employees'' State Insurance Corporation and Another Vs Swathi Packaging Private Limited
Karnataka High Court · (2010) 126 FLR 387 : (2010) 4 LLJ 381
Employees State Insurance Act, 1948 — Section 45 A, 75
High Courts03 Mar 2010
North West Karnataka Road Transport Corporation Vs Sri Harish Chandappa Pammar
Karnataka High Court · (2011) 3 KCCR 1899
High Courts02 Mar 2010Dismissed
Chandrashekar Bidari Vs Basalingappagouda Dhannur, Somawwa Dhannur, Sidramappa Gurammanavar and Sangawwa Gurammannavar
Karnataka High Court · (2010) 03 KAR CK 0254
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 (2)Karnataka Prevention of Fragmentation and Consolidation of Holdings Act, 1966 — Section 40
High Courts02 Mar 2010Allowed
Shankara Vs M Ghouse Peer and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2010) 03 KAR CK 0234
High Courts02 Mar 2010Dismissed
CIT and Another Vs Arunananda Textiles P. Ltd.
Karnataka High Court · (2011) 333 ITR 116
Income Tax Act, 1961 — Section 148
High Courts02 Mar 2010Dismissed
Shekar Shetty Vs Y. Ananthapadmanabha Bhat and Others
Karnataka High Court · (2010) 3 CivCC 571 : (2010) 3 KarLJ 83
High Courts02 Mar 2010Dismissed
Ramakrishna Vs Marayya and Another
Karnataka High Court · (2010) 3 KarLJ 55
High Courts02 Mar 2010Allowed
Smt. Lakshmidevamma Vs Government of Karnataka and Others
Karnataka High Court · (2010) 3 KarLJ 271
Penal Code, 1860 (IPC) — Section 165, 419, 420, 468, 471