High Courts08 Mar 2010Dismissed
Aiswariya Enterprises Vs Commissioner of Commercial Taxes
Karnataka High Court · (2010) 35 VST 239
Karnataka Value Added Tax Act, 2003 — Section 4 (1) (a), 60
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,230 of 2,397
High Courts08 Mar 2010Dismissed
Director of Income Tax (Exemptions) and Another Vs Sri Belimatha Mahasamsthana Socio Cultural and Educational Trust
Karnataka High Court · (2011) 336 ITR 694
Income Tax Act, 1961 — Section 11, 11 (1) (d), 12 A
High Courts05 Mar 2010Dismissed
C.S.T. Vs Raj Rajeshwari International Polymers (P) Ltd.
Karnataka High Court · (2010) 18 STR 390 : (2010) 34 VST 468
High Courts05 Mar 2010Dismissed
Shri N.P. Anandegowda, Shri Javaraiah, Shri Jeenegowda and Shri Veerabadraiah Vs Shri Basavalingaiah
Karnataka High Court · (2010) 03 KAR CK 0177
High Courts05 Mar 2010Dismissed
The Member Secretary Common Cadre Committee for PCA and RD Bank Vs Sri Shankaralingaiah Swamy H.M. and Registrar of Co-operative Societies
Karnataka High Court · (2010) 03 KAR CK 0159
High Courts05 Mar 2010
Shri Sugnanachari Vs Shri Basappa and Others
Karnataka High Court · (2010) 03 KAR CK 0157
High Courts05 Mar 2010
The Divisional Manager, National Insurance Co. Ltd. Vs Sri Babu Naik, Smt. Kamala Naik and Sri Ananda Gowda
Karnataka High Court · (2010) 03 KAR CK 0156
High Courts05 Mar 2010Dismissed
New India Assurance Co. Ltd. Vs Smt. R. Rathnamma and Subhash S.S. Shaha
Karnataka High Court · (2010) 03 KAR CK 0155
High Courts05 Mar 2010
United India Insurance Co. Ltd. Vs Shri B. Jagadish @ Babu and Shri A. Ravi
Karnataka High Court · (2010) 03 KAR CK 0142
High Courts05 Mar 2010Allowed
Bajaj Allianz General Insurance Company Ltd. Vs N.M. Rajaprakash and A. Somaiah Sri. N.M. Rajaprakash Vs A. Somaiah and The Division Manager, Bajaj Allianz General Insurance Company Ltd.
Karnataka High Court · (2010) ILR (Kar) 2296 : (2011) 1 KarLJ 616
Motor Vehicles Act, 1988 — Section 147, 166, 2 (10), 2 (14), 2 (21)
High Courts05 Mar 2010Dismissed
Commissioner of Service Tax Vs Sreenidhi Polymers (P) Ltd.
Karnataka High Court · (2010) 27 STT 253 : (2010) 30 VST 468
Finance Act, 1994 — Section 65 (25)
High Courts05 Mar 2010
Smt. Papamma Obaiah Vs Sanna Boraiah, Smt. Papamma Boraiah and Sanna Boraiah
Karnataka High Court · (2010) 03 KAR CK 0093
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, 151
High Courts05 Mar 2010Dismissed
Commissioner of Service Tax Vs Raj Rajeshwari International Polymers (P.) Ltd.
Karnataka High Court · (2010) 27 STT 151
High Courts04 Mar 2010Allowed
TVS Electronics Limited Vs The State of Karnataka
Karnataka High Court · (2011) 38 VST 194
Karnataka Sales Tax Act, 1957 — Section 13, 8 A
High Courts04 Mar 2010
Smt. H.S. Swarnalatha, H.S. Bhavatharini and H.S. Amithdev Vs The Vice Chairman and Managing Director K.S.R.T.C. Central Depot.
Karnataka High Court · (2011) ACJ 990 : (2011) 1 KarLJ 67
Motor Vehicles Act, 1988 — Section 166, 173 (1)
High Courts04 Mar 2010
Srikanta alias Chamaiah Vs The Deputy Commissioner and Others
Karnataka High Court · (2010) 3 KarLJ 148
Karnataka Land Revenue Act, 1964 — Section 136 (3)
High Courts04 Mar 2010Dismissed
B. Ganapathi Bhandarkar and Sons and Others Vs Bruhat Bangalore Mahanagara Palike and Others
Karnataka High Court · (2010) 3 KarLJ 112
High Courts04 Mar 2010Dismissed
New India Assurance Company Limited Vs Ramakrishna Vasu Shetty and Others
Karnataka High Court · (2010) 3 KarLJ 133 : (2010) 2 KCCR 1611
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 7, 151, 80
High Courts04 Mar 2010Dismissed
Commissioner of Service Tax Vs SKF India Ltd.
Karnataka High Court · (2010) 18 STR 388 : (2010) 27 STT 86 : (2010) 32 VST 447
High Courts04 Mar 2010Dismissed
Mrs. Lakshmi alias Varalakshmi Vs State
Karnataka High Court · (2010) 3 KarLJ 158
Penal Code, 1860 (IPC) — Section 201, 302