Karnataka Panchayat Raj (Motion of no-confidence against Adhyaksha and Upadhyaksha of Grama Panchayat) Rules, 1994 — Rule 3 (2)Karnataka Panchayat Raj Act, 1993 — Section 49

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High Courts24 Feb 2010

Prasanna Kumar Vs G.M. Siddeshwar and Others

Karnataka High Court · AIR 2010 Kar 113 : (2010) 6 KarLJ 78 : (2010) 4 KCCR 2693

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Representation of the Peoples Act, 1951 — Section 82 (a), 83 (1), 83 (2)

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High Courts23 Feb 2010Dismissed

Karnataka Urban Water Supply and Drainage Board and Others Vs The Special Land Acquisition Officer and Asst. Commissioner Shimoga Sub-Divn., Shimoga and K.S. Gangadharappa and Others

Karnataka High Court · (2010) 02 KAR CK 0116

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 54 (2)Land Acquisition Act, 1894 — Section 18, 23 (1), 4 (1)

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High Courts23 Feb 2010Dismissed

Commissioner of Income Tax and Another Vs Murali Traders

Karnataka High Court · (2010) 02 KAR CK 0106

Income Tax Act, 1961 — Section 132 (4), 69 A

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High Courts23 Feb 2010Dismissed

The Tinplate Company of India Limited Vs Banu Steel Industry, Mahalakshmi Rice Mill Compound, Mahalakshmi Rice Mill Layout and Shama Rao Vittal Co-operative Bank Ltd.

Karnataka High Court · (2011) 2 KarLJ 200

Arbitration and Conciliation Act, 1996 — Section 20, 8, 8 (1)Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 9 Rule 7, 151

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High Courts23 Feb 2010Allowed

Dr. Aswath N. Rao Vs The Asst. Commissioner of Income Tax

Karnataka High Court · (2010) ILR (Kar) 2335 : (2010) 326 ITR 188 : (2010) 191 TAXMAN 136

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High Courts22 Feb 2010Dismissed

S.M. Education Society Vs Sri. Haji Abdul Khaleel (since deceased by his LRs. Smt. Fahmeedunnissa, Sri Kaleemulla, Sri Nurulla and Sri Nasrulla) and Sri. Haji Abdul Shukur

Karnataka High Court · (2010) 2 KCCR 1627

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 (4), Order 9 Rule 13

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High Courts22 Feb 2010Allowed

Dr. Indira P. Nichani Vs Chief Commissioner of Income Tax and Another

Karnataka High Court · (2010) 02 KAR CK 0011

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High Courts19 Feb 2010Dismissed

Manjappa and Others Vs State of Karnataka and Others

Karnataka High Court · (2011) 1 KCCR 597

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High Courts19 Feb 2010Dismissed

Smt. Muniyamma and Others Vs The State of Karnataka Department of Revenue and Others Smt. Venkatamma Vs The State of Karnataka Department of Revenue and Others Smt. Venkatamma Vs State of Karnataka and Others

Karnataka High Court · (2011) 1 KarLJ 232

Karnataka Land Revenue Act, 1964 — Section 94 A, 94 A (4)

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