High Courts01 Apr 2010Dismissed
Commissioner of Central Excise Vs B.S. Refrigerators
Karnataka High Court · (2011) 44 VST 349
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,219 of 2,397
High Courts01 Apr 2010Allowed
Raghu Vs State
Karnataka High Court · (2011) 1 KarLJ 710 : (2011) 4 KCCR 3091
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Apr 2010
Shivankari Gowda Vs Alpas Granite Private Limited
Karnataka High Court · (2010) 126 FLR 217 : (2010) 4 LLJ 59
Industrial Disputes Act, 1947 — Section 10 (4A), 11 A
High Courts01 Apr 2010Allowed
A. Krishnappa Vs Shanawaz Begum and Another
Karnataka High Court · (2010) 5 KarLJ 454
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 7 Rule 11
High Courts01 Apr 2010Dismissed
Commissioner of Service Tax Vs Araco Corpn.
Karnataka High Court · (2010) 27 STT 193 : (2010) 32 VST 450
Service Tax Act — Section 65 (31), 65 (34)
High Courts01 Apr 2010Allowed
Commissioner of C. Ex. Vs Aravind Fashions Ltd.
Karnataka High Court · (2010) 255 ELT 53
Central Excise Act, 1944 — Section 11 AB
High Courts01 Apr 2010
N. Veerabhadriah Vs State and Another
Karnataka High Court · (2010) 3 KCCR 1965
Penal Code, 1860 (IPC) — Section 417, 419, 420, 465
High Courts01 Apr 2010Allowed
Commissioner of Service Tax Vs Vaman Pharma Pvt. Ltd.
Karnataka High Court · (2010) 19 STR 804 : (2010) 27 STT 205 : (2010) 34 VST 13
Finance Act, 1994 — Section 65 (25), 73
High Courts01 Apr 2010Dismissed
Union of India (UOI) Vs Pharmacia India [P] Ltd.
Karnataka High Court · (2010) 04 KAR CK 0202
High Courts01 Apr 2010Dismissed
North-East Karnataka Road Transport Corporation Vs K.T. Venkatesh
Karnataka High Court · (2010) 3 KarLJ 255
High Courts01 Apr 2010
Ms. Anitha Kumari and Others Vs State of Karnataka, Rajiv Gandhi University of Health Sciences and Blde Association''s Sri. B.M. Patil Medical College
Karnataka High Court · (2011) 2 KarLJ 167 : (2011) 4 KCCR 481 SN
High Courts01 Apr 2010Allowed
Anil Kumar Vs Smt. Lakshmamma and Another
Karnataka High Court · (2010) 3 KarLJ 261
High Courts01 Apr 2010
K.H. Ganesh Rao Vs H. Gopal Bhandari
Karnataka High Court · (2010) CriLJ 4755 : (2011) 3 Crimes 222 : (2011) 1 KarLJ 652 : (2011) 7 RCR(Criminal) 1888
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378 (1) 378 (4)
High Courts01 Apr 2010Dismissed
Commissioner of Customs Vs Sajawat Industries Ltd.
Karnataka High Court · (2010) 255 ELT 24
Customs Act, 1962 — Section 130 ESick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts01 Apr 2010
N. Grisiha alias Giri and Others Vs State
Karnataka High Court · (2010) 3 KCCR 1956
Penal Code, 1860 (IPC) — Section 302
High Courts01 Apr 2010
Bommayya Thimmappa Naik Vs The Secretary to the Government of Karnataka, Department of Revenue and Others
Karnataka High Court · (2010) 3 KCCR 1967
Karnataka Land Revenue Act, 1964 — Section 95 (2), 95 (5)
High Courts01 Apr 2010
Smt. Savitha and Another Vs The General Manager, Amanth Metro Owners Co-Operative Society Limited, and Others
Karnataka High Court · (2011) ACJ 1548 : (2011) 1 KarLJ 346 : (2011) 8 RCR(Civil) 2768 : (2011) 1 TAC 1012
Motor Vehicles Act, 1988 — Section 166
High Courts01 Apr 2010
Smt. Ratnamma Vs The Deputy Commissioner and Others
Karnataka High Court · (2010) 3 KarLJ 201
Karnataka Land Revenue Act, 1964 — Section 94 A
High Courts01 Apr 2010Dismissed
Shri S.C. Maradur and Shri N.C. Maradur Vs The Assistant Commissioner of Commercial Taxes, The Commissioner of Commercial Taxes, Vanijjya Terige Karyalaya and The State of Karnataka
Karnataka High Court · (2010) 04 KAR CK 0060
High Courts01 Apr 2010Dismissed
The Commissioner, Corporation of City of Belgaum, Belgaum Vs The State of Karnataka and Sri Chennappa D. Hundre
Karnataka High Court · (2010) 04 KAR CK 0059