High Courts30 Mar 2010Dismissed
South City Group Housing Apartment Owners'' Association Vs Sri. Dinesh D. Ranka and Others
Karnataka High Court · (2010) 03 KAR CK 0153
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,221 of 2,397
High Courts30 Mar 2010
Shri V.P. Varadaraju Vs Shri. M. Krishna and The National Insurance Co. Ltd.
Karnataka High Court · (2010) 03 KAR CK 0139
Motor Vehicles Act, 1988 — Section 166
High Courts30 Mar 2010
Shamlal Vs The Managing Director, B.M.T.C.
Karnataka High Court · (2010) 03 KAR CK 0100
High Courts30 Mar 2010Dismissed
Sri M. Krishnamurthy rep. by his GFA Holder Mr. Guruprasad and Sri. P. Satish Pal Vs Vinivine Properties and Others
Karnataka High Court · (2010) 03 KAR CK 0088
High Courts30 Mar 2010
Moula Vs State of Karnataka
Karnataka High Court · (2010) 03 KAR CK 0074
Penal Code, 1860 (IPC) — Section 240, 241, 242, 489 C
High Courts30 Mar 2010
Smt. Puttalakshmamma Vs Bangalore Development Authority and Another
Karnataka High Court · (2010) 3 KarLJ 292
High Courts30 Mar 2010Dismissed
United India Insurance Co. Ltd. Vs Smt. Geethadevi Koli and Others
Karnataka High Court · (2011) 2 TAC 468
Motor Vehicles Act, 1988 — Section 166
High Courts30 Mar 2010
C.R. Ramesh Babu Vs State of Karnataka and Others
Karnataka High Court · (2010) 4 KarLJ 431
High Courts29 Mar 2010Dismissed
Smt Usha and Others Vs Sharad and Others Sharad and Others Vs Smt Usha and Others
Karnataka High Court · (2010) 03 KAR CK 0243
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts29 Mar 2010
Hindustan Aeronautics Limited Vs The Assistant Commissioner of Commercial Taxes, South Zone and The Commissioner of Commercial Taxes
Karnataka High Court · (2011) 40 VST 137
Karnataka Value Added Tax Act, 2003 — Section 62, 69
High Courts29 Mar 2010Dismissed
Sri V. Krishnappa Vs The State of Karnataka and Others
Karnataka High Court · (2010) 03 KAR CK 0201
High Courts29 Mar 2010
A. Lakshminarayan Herale represented by his GPA Holder, Prakash Shetty Vs The Commissioner, Bangalore Mahanagara Palike, The Executive Engineer, B.B.M.P., Basavanagudi Range and L. Hanumanthe Gowda
Karnataka High Court · (2010) 03 KAR CK 0200
High Courts29 Mar 2010
C. Shamanna Vs The Commissioner, Bruhath Bangalore Mahanagara Palike (BBMP), Assistant Executive Engineer (BBMP), Bruhath Bangalore Mahanagara Palike (BBMP), Sri K.N. Yganarasimha and Sri K.R.S. Murthy
Karnataka High Court · (2010) 03 KAR CK 0192
High Courts29 Mar 2010
K.H. Umadevi Vs Smt. C.K. Jayamma and Others
Karnataka High Court · (2010) 03 KAR CK 0185
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts29 Mar 2010Dismissed
Sri M. Narayana Rao Vs The State of Karnataka and Others
Karnataka High Court · (2010) 03 KAR CK 0179
High Courts29 Mar 2010
Sri K.G. Gopala Gowda Vs The Spl. Deputy Commissioner (Revenue) and Others
Karnataka High Court · (2010) 03 KAR CK 0174
High Courts29 Mar 2010Allowed
Smt. Sharada Gopala Singh, Sri G. Mohan Singh, Sri G. Hema Chander Singh and Sri M. Chandra Singh Vs Sri M. Diwakar Singh
Karnataka High Court · (2010) 03 KAR CK 0164
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 (2)
High Courts29 Mar 2010Dismissed
Lisa Apparels (Pvt.) Ltd. Vs M.S. Clothings Company
Karnataka High Court · (2010) 03 KAR CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Mar 2010
The Chairman, Board of Trustees, Mahadeshwaraswamy Devasthanam Vs Regional Transport Authority and Others
Karnataka High Court · (2010) 03 KAR CK 0122
Motor Vehicles Act, 1988 — Section 81
High Courts29 Mar 2010
K.N. Vishwanathan Nair and Mrs. V.G. Vasanthi Vs Smt. K. Rajani
Karnataka High Court · (2010) 03 KAR CK 0118
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, 151