High Courts05 Apr 2010Dismissed
Nithash Damodhar Khundur and Others Vs State of Karnataka and Latha Shreyan
Karnataka High Court · (2010) 04 KAR CK 0140
Penal Code, 1860 (IPC) — Section 342, 365, 384, 504, 506
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,218 of 2,397
High Courts05 Apr 2010
National Insurance Co. Ltd. Vs Smt. Beefathima, Jainabee and Kum. Sumayya Banu, since minor, represented by her mother Smt. Beefathima
Karnataka High Court · (2010) 04 KAR CK 0139
Motor Vehicles Act, 1988 — Section 166
High Courts05 Apr 2010
Smt. M. Seetha, Sri. G.K. Shivadeva Kumar and Sri. Shashidharan Vs Smt. Gowramma and Late Akkayyamma and Others
Karnataka High Court · (2010) 04 KAR CK 0137
High Courts05 Apr 2010Dismissed
Smt. Y.M. Shailaja Vs C. Ramanjaneya
Karnataka High Court · (2010) 04 KAR CK 0131
Specific Relief Act, 1963 — Section 28, 28 (1)
High Courts05 Apr 2010Dismissed
Sri Veeraiah Vs Sri Puttaraju (Since Deceased by his LR''s P. Mamatha and Sri Nikil Kumar represented by their Natural Guardian/Smt. Lakshmamma) and Smt. Lakshmamma
Karnataka High Court · (2010) 04 KAR CK 0129
Karnataka Rent Act, 1999 — Section 27 (2) (a), 27 (2) (r)
High Courts05 Apr 2010Allowed
Y. Nisarga, Since minor represented by her Father and natural guardian K.S. Yatheesh Vs Nanjundaiah and Bajaj Allianz General Insurance Co. Ltd.
Karnataka High Court · (2010) 04 KAR CK 0112
High Courts05 Apr 2010
Sterling Mac Hotels Pvt. Ltd. Vs D.L. Sheshappa and Others
Karnataka High Court · (2010) 04 KAR CK 0103
High Courts05 Apr 2010
Sureshchandra Mehta Vs The Additional Tahsildar
Karnataka High Court · (2010) 3 KarLJ 268
High Courts05 Apr 2010
Sri. A. Ganesh Gounder Vs The Deputy Commissioner, The Tahsildar, The Chief Officer and Sri. Sajappa
Karnataka High Court · (2010) 04 KAR CK 0097
High Courts05 Apr 2010
B.M. Prakash Vs State of Karnataka and Others
Karnataka High Court · (2010) 3 KarLJ 282
Karnataka Municipalities Act, 1964 — Section 42 (10)
High Courts05 Apr 2010Allowed
D.B. Siddalingaiah Vs Smt. Shakuntala Devappa
Karnataka High Court · (2010) 3 BC 279 : (2010) 3 KarLJ 74 : (2011) 6 RCR(Criminal) 580
Negotiable Instruments Act, 1881 (NI) — Section 118, 138
High Courts05 Apr 2010
Doddegowda Vs The Assistant Commissioner, Mysore Sub-Division and Another
Karnataka High Court · (2010) 3 KarLJ 78
High Courts05 Apr 2010Dismissed
Kumaraswamy Reddy Vs S. Govardhan
Karnataka High Court · (2010) 04 KAR CK 0072
Motor Vehicles Act, 1988 — Section 166
High Courts05 Apr 2010
Smt. D. Jayalakshmi, Kum. D. Rashmi, Kum. Dimple represented by their Mother and Smt. Santhi Bai Naik Vs B.V. Deepak and K.C. Jaganath
Karnataka High Court · (2011) ACJ 1118 : (2011) 6 RCR(Civil) 2852 : (2011) 4 TAC 241
Motor Vehicles Act, 1988 — Section 166
High Courts05 Apr 2010
Sri R. Govinda Reddy @ K.R. Govinda Reddy Vs The State of Karnataka and Others
Karnataka High Court · (2010) 04 KAR CK 0041
High Courts05 Apr 2010Allowed
SESA Goa Limited Vs State of Karnataka and Others
Karnataka High Court · (2010) 04 KAR CK 0040
Karnataka Forest Act, 1963 — Section 98 A
High Courts05 Apr 2010Allowed
Kadamma and Others Vs Gowramma and Another
Karnataka High Court · (2010) 5 KarLJ 298
Hindu Succession Act, 1956 — Section 30Karnataka Civil Practice Rules, 1967 — Rule 165A, 165A (2), 165A (3)
High Courts05 Apr 2010Allowed
Sri Laxman @ Kannan Vs Sri R. Ten Singh and The Divisional Manager, National Insurance Company Ltd.
Karnataka High Court · (2010) 04 KAR CK 0008
High Courts05 Apr 2010
A.C. Ramachandra Vs State of Karnataka and Others
Karnataka High Court · (2010) 5 KarLJ 692
High Courts05 Apr 2010Dismissed
Commissioner of Income Tax and Another Vs Krishnamurthy
Karnataka High Court · (2010) 04 KAR CK 0003
Income Tax Act, 1961 — Section 133 A, 271 (1) (c)