High Courts06 Apr 2010Dismissed
Ladies Touch Vs Safina Hotel Ltd.
Karnataka High Court · (2010) 04 KAR CK 0148
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 18 Rule 7, 151
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,216 of 2,397
High Courts06 Apr 2010
Sri B.S. Subba Raju and Others Vs Smt. Jamuna and Others
Karnataka High Court · (2010) 04 KAR CK 0146
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Apr 2010
Mr. T.C. Parameshwar Vs Smt. Poornima Naik and The New India Asurance Co. Ltd.
Karnataka High Court · (2010) 04 KAR CK 0144
High Courts06 Apr 2010Dismissed
Sri M.R. Rajath Vs Sri Rajagopal
Karnataka High Court · (2010) 04 KAR CK 0135
Karnataka Stamp Act, 1957 — Section 33, 34, 35
High Courts06 Apr 2010Allowed
Sri Thammaiah S. Vs Sri Raju
Karnataka High Court · (2010) 04 KAR CK 0134
Karnataka Stamp Act, 1957 — Section 2 (d)
High Courts06 Apr 2010Dismissed
Clifford Paul D''souza since dead by Lrs. (Mrs. Jacintha Swetha D''souza and Baby Jameena D''souza represented by The Natural Gaurdian/Mother), John Claudius Andrew rep. by GPA Holder, Mr. Nelson Clive D''souza and Mr. Nelson Clive D''souza, both are children of Late Charles D''souza Vs Mrs. Louiza D''souza, Mr. John Baptist D''souza, Mrs. Christine Pais and K. Balakrishna
Karnataka High Court · (2010) 04 KAR CK 0133
Karnataka Rent Act, 1999 — Section 27 (2) (r), 43
High Courts06 Apr 2010Dismissed
Smt. Kantamma Reddy, Smt. Sharadamma Reddy and Smt. Suguna Reddy all represented by their G.P.A. Holder, L. Rama reddy Vs Smt. Rajamma
Karnataka High Court · (2010) 04 KAR CK 0132
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
High Courts06 Apr 2010
VXL Instruments Limited Vs Joint Commissioner for Transport, Bangalore Urban and Rural
Karnataka High Court · (2010) 04 KAR CK 0130
Karnataka Motor Vehicles Taxation Act, 1957 — Section 15
High Courts06 Apr 2010Dismissed
The Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs Sri S. Rajamannar
Karnataka High Court · (2011) 241 CTR 372 : (2010) 329 ITR 626
Income Tax Act, 1961 — Section 2 (47)
High Courts06 Apr 2010
Sri Lakshminarayana Hegde @ Narayana Hegde Vs The Oriental Insurance Company Ltd. and D.R.S. Transport (P) Ltd.
Karnataka High Court · (2010) 04 KAR CK 0127
Motor Vehicles Act, 1988 — Section 166
High Courts06 Apr 2010
Thimmegowda Vs H.S. Basavaraju and The Divisional Manager, Oriental Insurance Co. Ltd.
Karnataka High Court · (2010) 4 KarLJ 373
High Courts06 Apr 2010
Sri Siraj Ahmed, Prop Reliable Motor Service represented by his SPA Holder, Md. Ghouse Vs The Regional Transport Authority and Sri M.V. Ramesh
Karnataka High Court · (2010) 04 KAR CK 0102
High Courts06 Apr 2010Dismissed
S.R. Quadri Vs Madrasa B. Arabia and Competent Officer and the Chief Executive Officer, Karnataka State Board of Wakf
Karnataka High Court · (2010) 04 KAR CK 0087
Constitution of India, 1950 — Article 226
High Courts06 Apr 2010Dismissed
Commissioner of Central Excise Vs Fluid Dynamics Pvt. Ltd.
Karnataka High Court · (2010) 257 ELT 360 : (2011) 21 STR 324
Central Excise Act, 1944 — Section 11 AB, 35, 35 E (2), 35 G
High Courts06 Apr 2010
Smt. Mahadevamma (Doreswamy and Others) Vs S.D. Devaiah (Sri Prasanna since decd. By his LRs. (Smt. B.J. Nandini, Chi. Sri Shankare Gowda and Kum. S.P. Monisha rep. by their friend Smt. B.J. Nandini) and Smt. Jyothi and Others)
Karnataka High Court · (2010) 04 KAR CK 0064
Limitation Act, 1963 — Section 109
High Courts06 Apr 2010Allowed
Shabana Banu and Others Vs K.S. Suresh Kumar and Another
Karnataka High Court · (2010) 126 FLR 645
Workmens Compensation Act, 1923 — Section 23
High Courts06 Apr 2010Dismissed
Commissioner of Income Tax Vs Mac Charles (India) Ltd.
Karnataka High Court · (2010) 195 TAXMAN 296
Income Tax Act, 1961 — Section 40 (a) (i), 43 B
High Courts06 Apr 2010Dismissed
Sri. S. Krishnarama Choudary Vs State of Karnataka and Others
Karnataka High Court · (2010) 5 KarLJ 569 : (2010) 4 KCCR 2963
Karnataka Land Reforms Act, 1961 — Section 61, 61 (1), 61 (3)
High Courts06 Apr 2010
Chandrashekar P.N. H/o Vijaya R. and P.D. Deepak Vs K.S.R.T.C.
Karnataka High Court · (2010) 04 KAR CK 0026
Motor Vehicles Act, 1988 — Section 166
High Courts06 Apr 2010Dismissed
B. Nagarajappa Vs Boramma and Others
Karnataka High Court · (2010) 4 BC 343