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Karnataka High Court judgments

47,933 judgments · page 1,215 of 2,397

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High Courts08 Apr 2010Dismissed

The Asst. Collector of Customs (Preventive) Vs Abdulla @ Abdulla Kunhi Cheriyagi, B.I. Mohammad Ali and B. Abdul Hameed

Karnataka High Court · (2010) 260 ELT 181

Customs Act, 1962 — Section 108, 135 (1) (b) (1)Gold (Control) Act, 1968 — Section 85 (1) (A)
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High Courts08 Apr 2010Dismissed

Shankarappa Vs Chikka Kempamma and Siddappa (Since Dead by L.Rs. Papanna, Gangamma and Suraiah)

Karnataka High Court · (2010) 04 KAR CK 0028

Hindu Adoption and Maintenance Act, 1956 — Section 6
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High Courts08 Apr 2010

New Horizon Education and Cultural Trust Vs State of Karnataka and Others

Karnataka High Court · (2010) 04 KAR CK 0027

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High Courts08 Apr 2010Dismissed

Sri B.C. Shobhakumar Vs Smt. Yashodhamma and Others

Karnataka High Court · (2010) 04 KAR CK 0002

Specific Relief Act, 1963 — Section 41, 41 (b), 41 (d)
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High Courts07 Apr 2010Allowed

Commissioner of Income Tax and Others Vs Wipro Ltd.

Karnataka High Court · (2011) 334 ITR 6

Income Tax Act, 1961 — Section 254, 254 (2), 80 HH
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High Courts07 Apr 2010Dismissed

Arbaz and Others Vs State of Karnataka and Others

Karnataka High Court · (2010) ILR (Kar) 2469

Constitution of India, 1950 — Article 226
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High Courts07 Apr 2010

Jayanthilal Dave Vs State Assistant Drug Controller

Karnataka High Court · (2010) CriLJ 4339 : (2010) ILR (Kar) 3103 : (2010) 3 KCCR 1861 : (2011) 7 RCR(Criminal) 1882

Criminal Procedure Code, 1973 (CrPC) — Section 374, 378, 378 (1) (a), 397Essential Commodities Act, 1955 — Section 7
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High Courts07 Apr 2010

Raghunath and Others Vs State

Karnataka High Court · (2011) CriLJ 549

Penal Code, 1860 (IPC) — Section 307, 326, 34
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High Courts07 Apr 2010Dismissed

M/s Kittur Channamma Roller Flour Mills Ltd., No. 35, 2nd Cross, 4th Main, Maruthi Extension, Bangalore-560021. Now at CC No. 159, CS No. 3941/A5 Club Road, Belgaum Vs The Karnataka Bank Ltd. and The Karnataka Bank Ltd.

Karnataka High Court · (2013) 1 KCCR 436

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High Courts07 Apr 2010Dismissed

B.C. Ravindra and B.C. Devaraju Vs Deviramma

Karnataka High Court · (2010) 3 KCCR 1638

Evidence Act, 1872 — Section 91Specific Relief Act, 1963 — Section 31, 34
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High Courts06 Apr 2010Dismissed

The Special Land Acquisition Officer Sea Bird Naval Base Project Vs Laxman Haddu Gouda, Vasu Haddu Gowda Since deceased by his L.Rs. Nema Vasu Gouda and The Defence Estate Officer

Karnataka High Court · (2011) 3 KCCR 1930

Land Acquisition Act, 1894 — Section 54
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High Courts06 Apr 2010

Sri D.K. Appachchu Vs The Chief Officer, Somwarpet Town Panchayat and The State of Karnataka

Karnataka High Court · (2010) 04 KAR CK 0223

Karnataka Municipalities Act, 1964 — Section 72
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High Courts06 Apr 2010Allowed

M. Ashwath and Others Vs The Special Deputy Commissioner and Others

Karnataka High Court · (2010) 3 KarLJ 286

Karnataka Land Revenue Act, 1964 — Section 128 (4), 129
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High Courts06 Apr 2010Dismissed

B. Nagarajappa Vs Smt. Boramma and Others

Karnataka High Court · (2010) 4 KarLJ 223

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High Courts06 Apr 2010Dismissed

Smt. Mahalakshmi and Others Vs Sri Rangaswamaiah and Others

Karnataka High Court · (2010) 04 KAR CK 0196

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 (2)
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High Courts06 Apr 2010

Sri K. Kumar Gowda Vs Sri L. Balaraju, Sri L. Ashok Kumar, Sri L. Krishna Murthy and The Branch Manager, The Oriental Insurance Co. Ltd.

Karnataka High Court · (2010) 04 KAR CK 0166

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High Courts06 Apr 2010

Pradeep Vs The Branch Manager, The New India Assurance Co. Ltd. and Pragathi Controls

Karnataka High Court · (2010) 04 KAR CK 0165

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High Courts06 Apr 2010Allowed

Smt. Damegunta Rajeshwaramma Reddy and Smt. Kondabujjamma Reddy all represented by their Power of Attorney Holder, Mr. Sumanth Reddy Vs Smt. Jayalakshmamma and Kum. Sushma

Karnataka High Court · (2010) ILR (Kar) 2288 : (2011) 1 KarLJ 389 : (2010) 2 KCCR 1429 : (2010) 4 RCR(Civil) 682

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Mysore Court-fees and Suits Valuation Act, 1958 — Section 24 (b), 26 (c)
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High Courts06 Apr 2010

Smt. Mallamma and Others Vs State of Karnataka and Others

Karnataka High Court · (2010) 3 KarLJ 290

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High Courts06 Apr 2010

Virupaxappa, Channaveerappa, Shanmukappa Bellary and Smt. Nirmalavva Bellary Vs The State of Karnataka and Others

Karnataka High Court · (2010) 04 KAR CK 0158

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