COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 1,213 of 2,397

High Courts08 Apr 2010Allowed

Sri P.C. Singhvi Vs Marlecha Securities (P) Ltd., Stock and Share Brokers Marlecha Securities (P) Ltd., Stock and Share Brokers Vs Mr. P.C. Singhvi

Karnataka High Court · (2010) 04 KAR CK 0237

Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts08 Apr 2010

Elite Group Vs Sri M.K. Mohan Kumar and Others

Karnataka High Court · (2010) 04 KAR CK 0218

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High Courts08 Apr 2010Allowed

Smt. Sridha Dorai and Others Vs The New India Assurance Co. Ltd. and D. Raja

Karnataka High Court · (2010) 04 KAR CK 0208

Motor Vehicles Act, 1988 — Section 166

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High Courts08 Apr 2010Allowed

Amith Kumar Naik Since minor represented by his Natural Guardian father Jaya Naik Vs Kariyappa and The Branch Manager New India Assurance Co. Ltd.

Karnataka High Court · (2010) 04 KAR CK 0207

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High Courts08 Apr 2010Allowed

Susheelamma Vs S. Rangaswamy

Karnataka High Court · (2010) 04 KAR CK 0197

Penal Code, 1860 (IPC) — Section 171, 182, 199, 420, 511

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High Courts08 Apr 2010Dismissed

Halappa Veerappa Vs Siddappa Veerappa, Lokeshappa Veerappa and Mallamma (Smt. Hiriyamma, Smt. Halamma, Smt. Rudramma and Smt. Gowrainrna)

Karnataka High Court · (2010) 04 KAR CK 0195

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High Courts08 Apr 2010Allowed

Commissioner of Service Tax Vs Sangam Investments

Karnataka High Court · (2010) 04 KAR CK 0194

Finance Act, 1994 — Section 65 (25)

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High Courts08 Apr 2010

Jayanthi Vs The Special Deputy Commissioner and Others

Karnataka High Court · (2010) 04 KAR CK 0185

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High Courts08 Apr 2010Allowed

Narayanaswamy H. Vs H.S. Ravi, Smt. Rathnamma and The Oriental Insurance Co. Ltd.

Karnataka High Court · (2010) 04 KAR CK 0179

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High Courts08 Apr 2010Allowed

Geetha Vani. V. Vs Poocheri Sajeevan and The Branch Manager Oriental Insurance Company Limited

Karnataka High Court · (2010) 04 KAR CK 0177

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High Courts08 Apr 2010

Sri M.V. Krishnegowda Vs Smt. Prabha

Karnataka High Court · (2010) 04 KAR CK 0172

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High Courts08 Apr 2010Allowed

Mysore Pure Silks and Sarees Pvt. Ltd. Vs Union Bank of India

Karnataka High Court · (2010) 3 KCCR 1881

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High Courts08 Apr 2010

Smt. Vasuki Sharma and Others Vs National Insurance Company Ltd. and M. Subramni

Karnataka High Court · (2010) 04 KAR CK 0169

Motor Vehicles Act, 1988 — Section 166

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High Courts08 Apr 2010Allowed

M. Srinivas Hebbar Vs Sri Sathish Holla and Branch Manager The United India Insurance Co. Ltd.

Karnataka High Court · (2010) 04 KAR CK 0160

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High Courts08 Apr 2010

S. Mani and Annapurana Vs New India Assurance Company Ltd. and Mr. Zahur Ahmed Shariff

Karnataka High Court · (2010) 04 KAR CK 0155

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High Courts08 Apr 2010Allowed

Rajesh Exports Limited Vs Valley View Trading Pvt. Ltd. and Mr. Bhaskar Prakash and Mrs. Renu Prasad

Karnataka High Court · (2010) 04 KAR CK 0154

Arbitration and Conciliation Act, 1996 — Section 11, 8

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High Courts08 Apr 2010Dismissed

Vyavasaya Seva Sahakara Bank Limited and Another Vs The Managing Director Bangalore and Ramanagaram District Central Co-operative Bank and Another

Karnataka High Court · (2010) ILR (Kar) 2466 : (2010) 2 KCCR 1314

Karnataka Co-operative Societies Act, 1959 — Section 20 (2), 20 (2) (b) (iv)

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High Courts08 Apr 2010Allowed

The Commissioner of Central Excise Vs Gem Properties (P) Ltd.

Karnataka High Court · (2010) 257 ELT 222

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High Courts08 Apr 2010Allowed

Sri G. Suresh Vs Sri R. Krishna Murthy, Sri K.A. Keshava Murthy and The Oriental Insurance Company Ltd.

Karnataka High Court · (2010) 04 KAR CK 0113

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High Courts08 Apr 2010

Sri P. Siddappa Reddy and Smt. Padma Reddy Vs State of Karnataka and State Election Commission

Karnataka High Court · (2010) 04 KAR CK 0110

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