High Courts09 Apr 2010
Devakamma Alias Devakkawa (Since Deceased) by L.Rs and Another Vs Parvatavva and Others
Karnataka High Court · (2011) 3 KarLJ 83 : (2011) 2 KCCR 1297
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 96
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,212 of 2,397
High Courts09 Apr 2010Allowed
The Commissioner of Central Excise Vs I.T.C. Limited
Karnataka High Court · (2010) 04 KAR CK 0049
Central Excise Rules, 1944 — Rule 173Q, 57AD (2), 57CC (9), 9 (2)
High Courts09 Apr 2010Dismissed
The Commissioner of Central Excise Vs Bharat Heavy Electricals Ltd. Electronics Division
Karnataka High Court · (2010) 257 ELT 369
Central Excise Act, 1944 — Section 11 A, 11 A (2), 11 AB
High Courts09 Apr 2010
N. Srinivasan and Others Vs State of Karnataka and Others
Karnataka High Court · (2011) 2 KarLJ 41 : (2011) 1 KCCR 103
Karnataka Hindu Religious and Charitable Endowments Rules, 2002 — Rule 12Karnataka Hindu Religious Institutions and Charitable Endowments Act, 1997 — Section 16, 2 (2), 9
High Courts09 Apr 2010Allowed
Rajesh Vs The State
Karnataka High Court · (2010) 04 KAR CK 0025
Penal Code, 1860 (IPC) — Section 34, 435, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (1) (x), 3 (1) (xi)
High Courts09 Apr 2010
C. Bheemaraju Vs N. Nanjareddy
Karnataka High Court · (2010) 04 KAR CK 0023
Penal Code, 1860 (IPC) — Section 417, 419, 420, 471, 506
High Courts09 Apr 2010Allowed
Mohammed Mechanic @ Mohammed Kaliya @ Chacha Vs State
Karnataka High Court · (2010) 04 KAR CK 0022
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 302, 307
High Courts09 Apr 2010Dismissed
Sri Basavanaiah Vs State of Karnataka
Karnataka High Court · (2010) 04 KAR CK 0012
Penal Code, 1860 (IPC) — Section 302, 341
High Courts09 Apr 2010Allowed
Verve Investment and Finance Private Limited Vs Hytaisun Magnetics Ltd. and Others
Karnataka High Court · (2010) 04 KAR CK 0006
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Apr 2010
Smt. Vijayalakshmi Vs The Additional Commissioner (South Range) Bruhat Bangalore Mahanagar Palike, The Assistant Revenue Officer Govindarajanagar Division and Dr. R. Sarojamma rtd. Professor
Karnataka High Court · (2010) 04 KAR CK 0250
Karnataka Municipal Corporations Act, 1976 — Section 114 (a)
High Courts08 Apr 2010
Sri Govinda Swamy, Since dead represented by (Smt. Shanthamma and Others) and Tippamma Vs Smt. Kamalamma, Smt. Indramma and Smt. Sarojamma
Karnataka High Court · (2010) 04 KAR CK 0249
High Courts08 Apr 2010
H. Syed Abdul Aleem Since dead by L.Rs. (Syed Muhibbur Rehman and Others) and Others Vs Mr. Ravindra S. Shetty
Karnataka High Court · (2010) 04 KAR CK 0247
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts08 Apr 2010
Narasimhareddy Vs The General Manager, Arvind Motors Pvt. Ltd. and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2010) 04 KAR CK 0246
High Courts08 Apr 2010
B.V. Basavaraju Vs K. Sadashivappa Poojari, B.M. Shanmukha and The New India Assurance Co. Ltd.
Karnataka High Court · (2010) 04 KAR CK 0245
High Courts08 Apr 2010
Smt. Lakshmi Narasamma Vs Sri Veera Shetty and The Regional Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2010) 04 KAR CK 0244
Motor Vehicles Act, 1988 — Section 166
High Courts08 Apr 2010
Sunitha R. Rao and Others Vs National Insurance Co. Ltd. and Mohamed Yaseen
Karnataka High Court · (2010) 04 KAR CK 0243
Motor Vehicles Act, 1988 — Section 166
High Courts08 Apr 2010
Sri Rajegowda Vs Sri M.R. Lakshmanappa and The New India Assurance Company Ltd.
Karnataka High Court · (2010) 04 KAR CK 0242
Motor Vehicles Act, 1988 — Section 166
High Courts08 Apr 2010Allowed
Shivalingegowda Vs Ramkrishna K. and The Manager, United India Insurance Company Limited
Karnataka High Court · (2010) 04 KAR CK 0241
High Courts08 Apr 2010Allowed
Smt. Vijaya Devadiga Vs Sri Sathish Shetty and United India Insurance Company
Karnataka High Court · (2010) 04 KAR CK 0240
High Courts08 Apr 2010
Sri Deepesh Kumar Vs Smt Vijaya Ramana and Sri Rajashekar
Karnataka High Court · (2010) 04 KAR CK 0238