High Courts15 Jun 2010Allowed
Thimmakka, G.D. Gowda and Lokesh Vs R. Krishnappa and The New India Assurance Company Ltd.
Karnataka High Court · (2010) 06 KAR CK 0108
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,201 of 2,397
High Courts15 Jun 2010Partly Allowed
Maharastra Aepx Corporation Ltd. Vs The Commissioner of Income Tax and The Joint Commissioner of Income Tax (Assessments), Special Range
Karnataka High Court · (2010) 06 KAR CK 0102
Interest Tax Act, 1974 — Section 142 (1), 143 (2), 2 (7)
High Courts15 Jun 2010Allowed
Kyathamma and Others Vs C. Shafi Ahamed and The New India Assurance Co. Ltd.
Karnataka High Court · (2010) 06 KAR CK 0082
High Courts15 Jun 2010Allowed
Smt. Zareena Begum Vs Mrs. M. Bhagyaratha, Mr. L. Surendranath Reddy and R.S.V. Builders
Karnataka High Court · (2010) 06 KAR CK 0077
Arbitration and Conciliation Act, 1996 — Section 11 (6), 9
High Courts15 Jun 2010Dismissed
State Vs Venkatesh, Narasimhamurthy and Sreenivas @ Seena
Karnataka High Court · (2010) 06 KAR CK 0060
Penal Code, 1860 (IPC) — Section 120 B, 302
High Courts15 Jun 2010Allowed
New India Assurance Co. Ltd. Vs Addil and Asif Khan
Karnataka High Court · (2010) 06 KAR CK 0059
High Courts15 Jun 2010Allowed
Narayanamma Vs Sainath B.R. and The Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2010) 06 KAR CK 0044
High Courts15 Jun 2010Dismissed
Sri Basavaraj Rangappa Kolli and Others Vs The Inspector, CRPF, The Deputy Inspector General of Police and The Additional Deputy Inspector General of Police Central Reserve Police Force
Karnataka High Court · (2010) 06 KAR CK 0034
High Courts15 Jun 2010Allowed
S. Parvathamma Vs B.S. Nataraja Murthy and Others
Karnataka High Court · (2010) 06 KAR CK 0022
High Courts14 Jun 2010Dismissed
The Commissioner Corporation and The Assistant Executive Engineer Corporation Vs Smt. Shivamma, Master Durgaprasad, Master Saiprakash, represented by their Mother and Guardian and The Deputy Commissioner
Karnataka High Court · (2010) ILR (Kar) 5720
Karnataka Municipal Corporations Act, 1976 — Section 14, 2 (31), 2 (5)
High Courts14 Jun 2010Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Satish and Thimmegowda
Karnataka High Court · (2010) 06 KAR CK 0078
Workmens Compensation Act, 1923 — Section 21, 22
High Courts14 Jun 2010Dismissed
Union of India (UOI) Vs N. Balachandrana and S. Vishwanatha
Karnataka High Court · (2010) 06 KAR CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 200Railway Properties (Unlawful Possession) Act, 1966 — Section 3 (a)
High Courts14 Jun 2010Allowed
K.M. Shivayogi Marulaiah, Sastry Marulaiah and Onkaramma Vs State of Karnataka
Karnataka High Court · (2010) 06 KAR CK 0067
Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 304 B, 306, 498A
High Courts14 Jun 2010Allowed
Umrah Developers Vs Deputy Commissioner and State of Karnataka
Karnataka High Court · AIR 2010 Kar 186 : (2010) ILR (Kar) 3590 : (2010) 5 KarLJ 430 : (2010) 3 KCCR 2201
Transfer of Property Act, 1882 — Section 145 (1) (d)
High Courts14 Jun 2010Allowed
B.N. Kappanna and Sons Vs Union of India (UOI)
Karnataka High Court · (2010) 06 KAR CK 0037
High Courts14 Jun 2010Partly Allowed
The Commissioner of Income Tax and The Income Tax Officer Vs Sri Chandrashekar
Karnataka High Court · (2010) 06 KAR CK 0025
Income Tax Act, 1961 — Section 147, 148
High Courts14 Jun 2010
Sha Sagarmal Sukhraj and Co. Vs P. Jagadesh Kumar
Karnataka High Court · (2010) 06 KAR CK 0019
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts11 Jun 2010Allowed
Henraux (India) P. Ltd. and Others Vs State of Karnataka
Karnataka High Court · (2012) 4 KarLJ 612 : (2011) 2 KCCR 1265
High Courts11 Jun 2010
Dhruva Machine Works (P.) Ltd. Vs Lincoln Helios (India) Ltd.
Karnataka High Court · (2010) 102 SCL 455
High Courts11 Jun 2010
Alamengada Muddappa and Others Vs Alamengada Kuttappa and Others
Karnataka High Court · (2011) 2 CivCC 354 : (2010) ILR (Kar) 5179 : (2011) 1 KarLJ 303 : (2010) 3 KCCR 2299
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2 (2), Order 20 Rule 5, 11, 47