High Courts23 Jun 2010Dismissed
United India Insurance Company Ltd. Vs Kalawathi and Others
Karnataka High Court · (2011) ACJ 1831 : (2011) ILR (Kar) 1191 : (2011) 1 KCCR 12 SN
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,199 of 2,397
High Courts23 Jun 2010Allowed
Smt. Kamakshi Vs State of Karnataka
Karnataka High Court · (2011) ILR (Kar) 1298 : (2010) 4 KCCR 3152
Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 2 (e), 3, 4
High Courts23 Jun 2010Allowed
Sri Raja @ Barka Raja Vs State of Karnataka
Karnataka High Court · (2010) 06 KAR CK 0097
Penal Code, 1860 (IPC) — Section 143, 144, 147, 148
High Courts23 Jun 2010Dismissed
Matilda D''Souza Vs Dr. Tukaram N. Shetty
Karnataka High Court · (2010) 6 KarLJ 229 : (2010) 3 KCCR 2342
Mysore Court-fees and Suits Valuation Act, 1958 — Section 24 (b), 24 (d), 27, 28, 29
High Courts23 Jun 2010Dismissed
Vasavi Industries Vs State of Karnataka
Karnataka High Court · (2010) ILR (Kar) 3417 : (2010) 4 KCCR 2625 : (2011) 44 VST 85
Karnataka Sales Tax Act, 1957 — Section 20 (2)
High Courts23 Jun 2010Dismissed
Mr. Haneef Sait Vs Mr. Syed Asif
Karnataka High Court · (2011) ILR (Kar) 739 : (2011) 1 KarLJ 258 : (2011) 1 RCR(Rent) 203
Transfer of Property Act, 1882 — Section 106, 107, 111, 113
High Courts22 Jun 2010Dismissed
BEML Limited Vs Bucyrus International Inc.
Karnataka High Court · (2011) 1 KarLJ 36 : (2010) 4 KCCR 2569 : (2011) 6 RCR(Civil) 1715
Arbitration and Conciliation Act, 1996 — Section 36, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Jun 2010Dismissed
Sri H.D. Hanumanthappa Vs Sri Mohammed Sab, Tahirabi, Mohammed Basha and S. Lakshmi Reddy
Karnataka High Court · (2010) ILR (Kar) 5487 : (2011) 1 KarLJ 49 : (2010) 3 KCCR 2093 : (2011) 6 RCR(Civil) 1735
Limitation Act, 1963 — Section 24, 3 (1), 4
High Courts22 Jun 2010
The Commissioner of Income Tax and The Income Tax Officer Vs Sri P.L. Mohan
Karnataka High Court · (2010) 06 KAR CK 0073
Income Tax Act, 1961 — Section 143 (1) (a), 148, 48, 54 F
High Courts22 Jun 2010Allowed
Damodar Enterprises, Distributors, Mangalore Ganesh Beedies Vs Deputy Commissioner of Commercial Taxes, Additional Commissioner of Commercial Taxes, Commissioner of Commercial Taxes and State of Karnataka Mangalore Ganesh Beedi Works Vs Assistant Commissioner of Commercial Taxes, Additional Commissioner of Commercial Taxes, Commissioner of Commercial Taxes and State of Karnataka B. Nirmala Devi and Company and Raghavendra Traders Vs Deputy Commissioner of Commercial Taxes and Others
Karnataka High Court · (2010) 06 KAR CK 0054
Karnataka Value Added Tax Act, 2003 — Section 27 (4), 39 (1), 5 (1)Karnataka Value Added Tax Rules, 2005 — Rule 127, 128, 13, 38, 42
High Courts22 Jun 2010
Nandikeshwara Offset Prints Vs Commissioner of Commercial Taxes, Vanijya Therige Karyalaya, Bangalore
Karnataka High Court · (2012) 50 VST 185
High Courts22 Jun 2010Dismissed
Sri. H.N. Chinna Reddy and Sri. H.N. Pillreddy Vs Sri Krishnappa Reddy and Others
Karnataka High Court · (2010) 3 KCCR 2251
Succession Act, 1925 — Section 232, 232 (b), 295
High Courts22 Jun 2010Allowed
Sri. G.V. Satish Reddy and Sri P.K. Somasekhara Reddy Vs Shiva Distilleries Ltd.
Karnataka High Court · (2010) 3 KCCR 2330
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10 (2)
High Courts21 Jun 2010
Commissioner of Income Tax Vs Prasad Granites
Karnataka High Court · (2010) 06 KAR CK 0131
Income Tax Act, 1961 — Section 143 (1) (a), 143 (2), 271 (1) (c)
High Courts21 Jun 2010
Smt. V. Rathinavalli Vs M. Venugopal Shri V. Venugopal Vs Smt. V. Rathinavalli
Karnataka High Court · (2010) 6 KarLJ 679
Hindu Marriage Act, 1955 — Section 13 (1) (1a), 13 (1) (b), 28 (1)
High Courts21 Jun 2010Allowed
S.S. Bopaiah Subraya Vs S.S. Vasudeva Subraya, S.S. Pushpavathi and Smt. Vijayalakshmi
Karnataka High Court · (2010) ILR (Kar) 3334 : (2010) 6 KarLJ 262
Coorg Land and Revenue Regualtions, 1899 — Regulation 145, 167, 167 (1)Karnataka Land Revenue Act, 1964 — Section 202
High Courts21 Jun 2010Disposed Off
The Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs Samson Distilleries Pvt. Ltd.
Karnataka High Court · (2010) 06 KAR CK 0053
Income Tax Act, 1961 — Section 115 J, 115 JA, 115 JA (4), 234 B, 234 C
High Courts21 Jun 2010Allowed
Sri V. Muniswamy Vs Smt. Raniyamma
Karnataka High Court · (2010) 06 KAR CK 0033
Civil Procedure Code, 1908 (CPC) — Order 49 Rule 27
High Courts21 Jun 2010Dismissed
Y N Ramchandra Rao Vs CCI Limited
Karnataka High Court · (2011) CriLJ 1073 : (2011) 8 RCR(Criminal) 250
Penal Code, 1860 (IPC) — Section 34, 403, 406, 467, 471
High Courts18 Jun 2010Dismissed
Cutchi Memon Jamath and Mr. Noor Mohammed Adam Vs Hajee Sir Ismail Sait Wakf Estate and Others
Karnataka High Court · (2010) 06 KAR CK 0119
Evidence Act, 1872 — Section 62, 63, 65, 65 (f)