High Courts08 Jul 2010Dismissed
Sri D.H. Krishnasa Vs Special Deputy Commissioner and Others Smt. Kullamma Gowda and Chikkahaidegowda represented by General Power of Attorney Holder, Thimmegowda Vs Kariaiah Dasaiah, The Assistant Commissioner Mandhya Sub-division and The Deputy Commissioner H.T. Bevuare Gowda, Smt. Chikkaputtamma Gowda and Smt. Sannamma are represented by General Power of Attorney Holder Shankaregowda Vs Venkatesh
Karnataka High Court · (2011) 1 KarLJ 284
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4