High Courts23 Jul 2010Dismissed
Government Tool Room and Training Centre Vs H.N. Yoga Rajan and State of Karnataka
Karnataka High Court · (2011) 1 KarLJ 136 : (2010) 4 KCCR 2512
Karnataka Education Act, 1983 — Section 2 (14), 2 (18), 87
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,195 of 2,397
High Courts22 Jul 2010
B. Surendra Setty Vs Smt. Sujatha S. Setty @ Ratna S. Setty
Karnataka High Court · (2011) 1 DMC 718 : (2010) 6 KarLJ 287
Family Courts Act, 1984 — Section 13, 19
High Courts22 Jul 2010Dismissed
Commissioner of C. Ex., Mangalore-3 Vs Solaris Chemtech Ltd.
Karnataka High Court · (2011) 273 ELT 191
High Courts22 Jul 2010Dismissed
B.K. Basavalingappa (since deceased by his L.Rs. Smt. B.B. Premaleela and B. Chetan represented by his Mother) Vs Chitradurga Gramin Bank
Karnataka High Court · (2010) 127 FLR 942 : (2011) 2 KarLJ 93 : (2010) 4 KCCR 2681 : (2011) 3 LLJ 331
High Courts22 Jul 2010
State of Karnataka Vs Zuari Industries Ltd.
Karnataka High Court · (2011) 43 VST 47
High Courts21 Jul 2010Dismissed
Commissioner of Income Tax Vs K. Raheja Development Corpn.
Karnataka High Court · (2010) 195 TAXMAN 412
Income Tax Act, 1961 — Section 26 (2), 27, 28, 36, 36 (1) (vii)
High Courts21 Jul 2010Dismissed
Commissioner of Income Tax Vs Davanam Jewellers
Karnataka High Court · (2010) 195 TAXMAN 394
Income Tax Act, 1961 — Section 148, 30, 43, 80 HHC, 80 HHC (3) (c)
High Courts21 Jul 2010Dismissed
Smt. Gowramma Vs The Spl. Land Acquisition Officer and Competent Authority for L.A. National Highway Authority of India, Sri. K. Venkataswamy, Smt. Jayamma and Smt. Gowramma
Karnataka High Court · (2011) 2 KarLJ 444 : (2010) 4 KCCR 2772
Constitution of India, 1950 — Article 226, 227
High Courts21 Jul 2010Dismissed
Commissioner of Income Tax and Another Vs RAS Information Technologies (P) Ltd.
Karnataka High Court · (2011) 238 CTR 76 : (2011) 200 TAXMAN 305
Income Tax Act, 1961 — Section 30, 36, 37 (1)
High Courts21 Jul 2010
Commissioner of Income Tax and Another Vs Nemichand
Karnataka High Court · (2011) 237 CTR 535 : (2012) 344 ITR 495 : (2011) 202 TAXMAN 135
Income Tax Act, 1961 — Section 158 BC, 158 BD, 158 BFA (2)
High Courts20 Jul 2010Dismissed
The Commissioner of Income Tax and The Deputy Commissioner of Income Tax Vs Smt. Jayalakshmamma The Commissioner of Income Tax and The Gift Tax Officer Vs Smt. Shamalamma N.
Karnataka High Court · (2011) 196 TAXMAN 242
Gift Tax Act, 1958 — Section 2 (xii), 2 (xxiv), 4 (1)
High Courts20 Jul 2010
Bhemanna Vs Deputy Commissioner, Chitradurga District and Others
Karnataka High Court · (2010) ILR (Kar) 5011 : (2011) 1 KarLJ 403
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 3 (1) (b), 4 (1), 4 (2)
High Courts20 Jul 2010Dismissed
State of Karnataka Vs L and T Finance Limited
Karnataka High Court · (2011) 43 VST 139
High Courts19 Jul 2010
Smt. J. Rama Vs Commissioner of Income Tax
Karnataka High Court · (2010) 236 CTR 105 : (2012) 344 ITR 608 : (2010) 194 TAXMAN 37
Income Tax Act, 1961 — Section 143 (1), 143 (2), 194 C
High Courts19 Jul 2010Dismissed
Smt. Sulochana Duttargi Vs The Manager, National Insurance Co. Ltd. and Others
Karnataka High Court · (2010) ILR (Kar) 4041
Constitution of India, 1950 — Article 14, 16
High Courts19 Jul 2010Allowed
Vinayaka Cashew Exports Vs Assistant Commissioner of Commercial Taxes (Lvo-260), Mangalore and Others
Karnataka High Court · (2011) 43 VST 104
High Courts16 Jul 2010
S.D. Manjunath Vs Niveditha (Nethu), Jyothsna and Master Shabarish all are Children of S.D. Manjunath and Savitha rep. by Smt. Hemavathi (Grand Mother)
Karnataka High Court · (2010) 07 KAR CK 0062
Hindu Adoption and Maintenance Act, 1956 — Section 20
High Courts16 Jul 2010Dismissed
Ashoka Creations Pvt. Ltd. Vs State of Karnataka
Karnataka High Court · (2011) 43 VST 120
High Courts16 Jul 2010
Concorde Hitech City (P) Limited Vs The State of Karnataka, Finance Department and Another
Karnataka High Court · (2010) ILR (Kar) 5023 : (2011) 39 VST 52
Karnataka Value Added Tax Act, 2003 — Section 3 (1) 3 (2), 39 (1)
High Courts15 Jul 2010Dismissed
Commr. of C. Ex., Bangalore-II Vs Techno Rubber Industries Pvt. Ltd.
Karnataka High Court · (2011) 272 ELT 191