COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 1,203 of 2,397

High Courts07 Jun 2010Allowed

Smt. M.V. Rekha Vs Sri Sathya alias Suraj

Karnataka High Court · (2011) 2 DMC 544 : (2010) ILR (Kar) 5407 : (2011) 2 KarLJ 643 : (2011) 1 KCCR 68

Civil Procedure Code, 1908 (CPC) — Section 24, 24 (1), 24 (1) (b) (ii)Hindu Marriage Act, 1955 — Section 13 (1) (ia), 9

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High Courts07 Jun 2010Allowed

Bangalore Golf Club Vs M.R. Doraiswamy Iyengar

Karnataka High Court · (2010) 3 KCCR 2207

Bangalore Golf Club Rules — Rule 10.3.1, 19.2, 19.3, 19.7

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High Courts07 Jun 2010Dismissed

Smt. A. Shantha Ganapathy and Others Vs Smt. T.K. Jagadambal, Mrs. Padmavathi (since deceased by her L.Rs. Miss Premakumari and Others), Smt. Lakshmi (since deceased by her L.Rs. Smt. N. Seetha) and Smt. T.K. Bhagyavathi (since deceased by her L.Rs. Smt. Vidyavathi and Smt. Maheshwari)

Karnataka High Court · (2010) 06 KAR CK 0057

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High Courts07 Jun 2010

Karnataka House Building Co-op. Society Ltd. Vs The State of Karnataka and Others

Karnataka High Court · (2010) 06 KAR CK 0056

Land Acquisition Act, 1894 — Section 16 (1)

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High Courts07 Jun 2010Dismissed

National Insurance Co. Ltd. Vs Zaheeda Banu and Others

Karnataka High Court · (2011) 128 FLR 187 : (2011) 1 KarLJ 174 : (2010) 4 KCCR 3023 : (2011) 3 LLJ 299

Workmens Compensation Act, 1923 — Section 30, 4

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High Courts07 Jun 2010

Emcee Associates Vs State of Karnataka and Others

Karnataka High Court · (2011) 42 VST 248

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High Courts07 Jun 2010Allowed

D. Kumar Vs The Managing Director

Karnataka High Court · (2010) 06 KAR CK 0020

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High Courts07 Jun 2010

Madusudan @ Madusudan Raje Urs Vs State of Karnataka

Karnataka High Court · (2011) CriLJ 215 : (2010) 4 KCCR 2841 : (2011) 7 RCR(Criminal) 1919

Penal Code, 1860 (IPC) — Section 302, 307, 436

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High Courts04 Jun 2010Dismissed

Wep Peripherals Ltd. Vs Deputy Commissioner of Commercial Taxes, Assessment 14

Karnataka High Court · (2011) 39 VST 404

Karnataka Sales Tax Act, 1957 — Section 13 (3), 25 A, 5 A, 9 (2)

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High Courts04 Jun 2010Dismissed

Venkateswara Goods Movers Private Limited Vs Vikrant Tyres Limited and Another

Karnataka High Court · (2010) 3 KCCR 1969

Arbitration and Conciliation Act, 1996 — Section 8 (1)

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High Courts04 Jun 2010Allowed

Sri Sharma H. Kasinath Vs Smt Shobha

Karnataka High Court · AIR 2010 Kar 168 : (2011) 1 DMC 457 : (2010) 6 KarLJ 236 : (2010) 3 KCCR 2203

Hindu Marriage Act, 1955 — Section 13 (1) (ia), 14

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High Courts03 Jun 2010

Commissioner of Service Tax Vs Maa Communications Bozell Ltd.

Karnataka High Court · (2010) 28 STT 242

Finance Act, 1994 — Section 75, 76, 77, 78

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High Courts03 Jun 2010

Commr. of S.T. Vs Maa Communications Bozell Ltd.

Karnataka High Court · (2010) 19 STR 490 : (2010) 36 VST 257

Finance Act, 1994 — Section 75, 76, 77, 78

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High Courts03 Jun 2010Dismissed

Y. Mohammed Kunhi Vs Dy. Commissioner of Wealth Tax

Karnataka High Court · (2011) 198 TAXMAN 291

Wealth Tax Act, 1957 — Section 2 (m)

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High Courts03 Jun 2010Dismissed

Suraj Enterprises Vs The Authority for Clarifications and Advance Rulings

Karnataka High Court · (2010) ILR (Kar) 4724 : (2010) 4 KCCR 2525 : (2013) 62 VST 311

Karnataka Value Added Tax Act, 2003 — Section 4 (1) (a)

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High Courts03 Jun 2010

Sri V. Ananda Vs The President/Secretary Domlur Club and Others

Karnataka High Court · (2010) ILR (Kar) 3548 : (2010) 5 KarLJ 435 : (2010) 3 KCCR 2290

Karnataka Societies Registration Act, 1960 — Section 28 (c), 29

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High Courts02 Jun 2010Allowed

Rt. Rev. S. Vasantha Kumar and Karnataka Central Diocese Vs Mrs. Princess Franklyn

Karnataka High Court · (2010) 06 KAR CK 0107

Karnataka Education Act, 1983 — Section 1 (iiia), 9

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High Courts02 Jun 2010

Sandeep Kumar U. Jain Vs Sri. V. Theertha Prasad and The Branch Manager The New India Assurance Co. Ltd.

Karnataka High Court · (2010) 06 KAR CK 0106

Motor Vehicles Act, 1988 — Section 173 (1)

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High Courts02 Jun 2010

T. Suresha Vs Smt. Shivamma, The Branch Manager The Oriental Insurance Co. Ltd. and M.S. Chandrakantha

Karnataka High Court · (2010) 06 KAR CK 0072

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High Courts02 Jun 2010

Nagaraj M.B. Setty Vs Returning Officer Marle Grama Panchayathi Election Officer and Others

Karnataka High Court · (2010) 06 KAR CK 0070

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