High Courts31 Aug 2010Allowed
Y.N. Srinivasa Reddy, Y.N. Jayarama Reddy, A. Mohan Kumar and A. Suresh Vs Alpha Industrial Complex and Others
Karnataka High Court · (2010) 08 KAR CK 0070
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,188 of 2,397
High Courts31 Aug 2010
K. Raghava Reddy and Others Vs Hanumantha Reddy and Smt. Seethamma Reddy
Karnataka High Court · (2010) 08 KAR CK 0069
High Courts31 Aug 2010Dismissed
Sri Kumaraswamy V. Vs The State of Karnataka T. Raghavendra Vs The State of Karnataka S.P.R. Group Holding Pvt. Ltd. Vs The State of Karnataka
Karnataka High Court · (2010) 08 KAR CK 0067
Karnataka Excise (Lease of the Right of Retail Vend of Liquor) Rules, 1969 — Rule 19, 20
High Courts31 Aug 2010Allowed
Sri V. Selvakumar represented by his Power of attorney Holder, Sri M.G. Jaganath Vs Smt. Jayalakshmamma Reddy and Others
Karnataka High Court · (2010) 08 KAR CK 0066
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts31 Aug 2010
Sri H.R. Chandre Gowda Vs Sri P.J. George
Karnataka High Court · (2010) 08 KAR CK 0058
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts31 Aug 2010Allowed
Dr. B.S. Ravi Vs Aldea Electronics (P.) Ltd.
Karnataka High Court · (2011) 105 SCL 708
Companies Act, 1956 — Section 433
High Courts31 Aug 2010Allowed
Eranna Dhanakay Vs Sabjamma and Others
Karnataka High Court · (2010) 08 KAR CK 0047
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 97
High Courts31 Aug 2010
Sri H. Hanumantharayappa Vs The National Insurance Co. Ltd. and Sri Padmanabha
Karnataka High Court · (2010) 08 KAR CK 0042
High Courts31 Aug 2010Allowed
Fortune Financial Services (I) Limited Vs Golden Gate Properties Limited
Karnataka High Court · (2010) 08 KAR CK 0028
Companies Act, 1956 — Section 434 (1)
High Courts31 Aug 2010Dismissed
Smt. B. Kavitha Rao Vs Sri. Venkoba Rao and Smt. Saroja Bai
Karnataka High Court · (2010) 08 KAR CK 0027
Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts31 Aug 2010Allowed
Central Park Farm and Developers (P.) Ltd. and Others Vs Mohamed Ataulla and Others
Karnataka High Court · (2011) 101 CLA 400 : (2011) 162 CompCas 93 : (2011) 2 CompLJ 193 : (2011) 106 SCL 303
Companies Act, 1956 — Section 397, 398, 402, 403, 406
High Courts31 Aug 2010Allowed
Smt. N Pushpalatha Vs Sri B.V. Jayaram
Karnataka High Court · (2011) 2 DMC 627
Hindu Adoption and Maintenance Act, 1956 — Section 18Penal Code, 1860 (IPC) — Section 323, 324, 498A
High Courts31 Aug 2010Dismissed
Hemakuta Sugar and Allied Industries Ltd. Vs Salar Jung Sugar Mills Ltd. (In Liquidation)
Karnataka High Court · (2010) 160 CompCas 430 : (2011) 1 CompLJ 257
Companies Act, 1956 — Section 391, 394
High Courts30 Aug 2010Dismissed
Sri Meenakshi Apparels Pvt. Ltd. Vs Commissioner of Cus.
Karnataka High Court · (2010) 258 ELT 481
Customs Act, 1962 — Section 117, 129 A, 5 (2)
High Courts30 Aug 2010Dismissed
Sri Gopinath Nayak Vs The Section Officer, The Executive Engineer (Ele.), Karnataka Electricity Board and The Karnataka Electricity Board
Karnataka High Court · (2010) 08 KAR CK 0100
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts30 Aug 2010
The New India Assurance Co. Ltd. Vs Sri. Venkataramaiah, Smt. Dalamma, Sri. Lokesh and H.S. Sudhir
Karnataka High Court · (2010) 08 KAR CK 0097
Workmens Compensation Act, 1923 — Section 4 (1a)
High Courts30 Aug 2010Dismissed
Prashanth Kadur R/by GPA Holder K.M. Reuka Vs Shilpa Uppini
Karnataka High Court · (2010) 08 KAR CK 0096
Hindu Marriage Act, 1955 — Section 13 (1) (ia), 13 (1) (ib), 13 (1) (iii)
High Courts30 Aug 2010
Mr. Manjunath Vs Mr. Chandrahasa and Others
Karnataka High Court · (2010) 08 KAR CK 0080
High Courts30 Aug 2010Allowed
Smt. Jyothi Vs The Bangalore Development Authority
Karnataka High Court · (2010) 08 KAR CK 0072
High Courts30 Aug 2010Allowed
Oriental Insurance Co. Ltd. Vs Nagaraja K.H. and Vinayamurthy
Karnataka High Court · (2011) 131 FLR 103 : (2011) ILR (Kar) 331 : (2011) 2 KarLJ 511 : (2010) 4 KCCR 2816 : (2012) 1 LLJ 80