High Courts30 Aug 2010
United India Insurance Co. Ltd. Vs Murali Mohan and M. Manjunatha
Karnataka High Court · (2010) 08 KAR CK 0043
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,189 of 2,397
High Courts30 Aug 2010Dismissed
Glen Fredric Picardo Vs Rodney Picardo and Others
Karnataka High Court · AIR 2011 Kar 13
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9, 151
High Courts30 Aug 2010Dismissed
Mr. Glen Fredric Picardo Vs Mr. Rodney Picardo since deceased by L.Rs
Karnataka High Court · (2010) 4 KCCR 3014
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9, 151
High Courts30 Aug 2010
Shri. K. Dinesh and Others Vs Shri. Kumaraswamy and Others
Karnataka High Court · (2010) 08 KAR CK 0016
High Courts30 Aug 2010Dismissed
Sri v. Chandrashekaraiah Vs Smt. Puttamma and Others
Karnataka High Court · (2010) 08 KAR CK 0015
High Courts27 Aug 2010
The Oriental Insurance Co. Limited Vs Mr. Shafi @ Shafiulla Dadusab and Sri B. Thimmanna
Karnataka High Court · (2011) ACJ 2209
Motor Vehicles Act, 1988 — Section 143, 146, 147
High Courts27 Aug 2010Dismissed
S.M. Suparies Vs Karnataka Bank Ltd.
Karnataka High Court · AIR 2011 Kar 38 : (2011) 2 ARBLR 259 : (2011) 3 KarLJ 133 : (2011) 3 KCCR 2300
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 15, 16
High Courts27 Aug 2010
Commissioner of Central Excise Vs Tiger Service Bureau
Karnataka High Court · (2011) 21 STR 364 : (2010) 28 STT 451 : (2011) 45 VST 75
Finance Act, 1994 — Section 68, 70, 76, 78
High Courts27 Aug 2010Dismissed
Commissioner of Income Tax Vs Smt. K.G. Rukminiamma
Karnataka High Court · (2011) 239 CTR 435 : (2011) 331 ITR 211
High Courts27 Aug 2010
Smt. R.N. Padmavathi Vs Sri Chikka Gangappa and Sri Somaraju Gangappa
Karnataka High Court · (2010) 08 KAR CK 0033
Specific Relief Act, 1963 — Section 16, 16 (c), 20
High Courts27 Aug 2010
Veerappa and Others Vs Smt. Halavva and Others
Karnataka High Court · (2010) 4 KCCR 2950
High Courts27 Aug 2010Allowed
The Oriental Insurance Company Limited Vs Mr. Shafi @ Shafiulla and Another
Karnataka High Court · (2011) 128 FLR 263 : (2010) 4 KCCR 2959 : (2011) 3 LLJ 219
Motor Vehicles Act, 1988 — Section 143, 146, 147
High Courts27 Aug 2010Allowed
Sri Maruthi Devasthana Jeernjodhara Trust (R) Vs Bhimarao Patil and Land Tribunal
Karnataka High Court · (2011) 3 KCCR 246 SN
High Courts26 Aug 2010
Mohammed Taher Vs The State of Karnataka
Karnataka High Court · (2011) 4 KCCR 2498
Land Acquisition Act, 1894 — Section 18 (1), 23, 4 (1), 6
High Courts26 Aug 2010Allowed
Blue Star Ltd. Vs State of Karnataka
Karnataka High Court · (2011) 39 VST 497
High Courts26 Aug 2010Allowed
Kwality Biscuits (P) Ltd. Vs State of Karnataka througii Commissioner of Commercial Taxes
Karnataka High Court · (2011) ILR (Kar) 339
Karnataka Sales Tax Act, 1957 — Section 2 (1) (e), 2 (k), 5
High Courts26 Aug 2010Dismissed
J.P. Lights India Vs The Regional Director E.S.I. Corporation
Karnataka High Court · (2010) 08 KAR CK 0036
Employees State Insurance Act, 1948 — Section, 2 (12), 2 (12) (a), 75
High Courts26 Aug 2010Dismissed
Commissioner of C. Ex. Vs Mysore Cements Ltd.
Karnataka High Court · (2010) 259 ELT 30
Standards of Weights and Measures (Packaged Commodities), Rules, 1977 — Rule 2A (ib) (id)
High Courts25 Aug 2010
Gulbarga Electricity Supply Company Limited Vs Sri Rayalaseema Alkalis and Allied Chemicals Limited and Others
Karnataka High Court · (2011) ILR (Kar) 65
High Courts25 Aug 2010
Sri. K.L. Sathyaprakash represented by his Power of Attorney Holder Sri. K.L. Srinath and Sri. K.L. Srinath Vs Kothari Motors Limited
Karnataka High Court · (2011) 3 KarLJ 640 : (2010) 4 KCCR 2933
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20 (1) (a)